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8585 result(s) found.
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Advocate
Abhitesh Kumar
Experience :
1 Years
City :
New Delhi , Delhi
Area of Expertise
Civil Law
Criminal Law
Banking & Finance
Court of Practice
Delhi High Court
District Court Karkardooma
Consumer Forum North, Tis Hazari
District Court Tis Hazari
Debt Recovery Tribunal (DRT), Delhi
View Profile
Advocate
Ankur Singh
Experience :
8 Years
City :
New Delhi , Delhi
Area of Expertise
Civil Law
Criminal Law
Banking & Finance
Court of Practice
Delhi High Court
District Court Karkardooma
Debt Recovery Tribunal (DRT), Delhi
View Profile
Advocate
VIKRANT BHARDWAJ
Experience :
13 Years
City :
New Delhi , Delhi
Area of Expertise
Civil Law
Labour Law
Criminal Law
Family Law
Securities Law
Court of Practice
Supreme Court Of India
Delhi High Court
National Consumer Disputes Redressal Commission
District Court Tis Hazari
District Court Saket
Central Administrative Tribunal (CAT) Delhi
View Profile
Advocate
Rohit Naagpal
Experience :
14 Years
City :
Delhi , Delhi
Area of Expertise
Information Technology
Court of Practice
Supreme Court Of India
Delhi High Court
View Profile
Advocate
Jagbir Mudgal
Experience :
18 Years
City :
Delhi , Delhi
Area of Expertise
Criminal Law
Court of Practice
Delhi High Court
District Court Tis Hazari
View Profile
Advocate
Shailender Singh Solanki
Experience :
14 Years
City :
Delhi , Delhi
Area of Expertise
Civil Law
Court of Practice
Delhi High Court
District Court Tis Hazari
View Profile
Advocate
Kapil Kishore Kaushik
Experience :
8 Years
City :
New Delhi , Delhi
Area of Expertise
Civil Law
Criminal Law
Administrative Law
Consumer Protection
Child Custody
Family Law
Court of Practice
District Court Tis Hazari
Delhi High Court
Central Administrative Tribunal (CAT) Delhi
Debt Recovery Tribunal (DRT), Delhi
Armed Forced Tribunal (AFT) Delhi
District Court Rohini
District Court Karkardooma
View Profile
Advocate
J. H. JAFRI JAFRI
Experience :
30 Years
City :
Delhi , Delhi
Area of Expertise
Civil Law
Court of Practice
Supreme Court Of India
Delhi High Court
View Profile
Advocate
idresh ahemad
Experience :
14 Years
City :
Delhi , Delhi
Area of Expertise
Civil Law
Criminal Law
Family Law
Consumer Protection
Court of Practice
Delhi High Court
Supreme Court Of India
District Court Tis Hazari
District Court Rohini
District Court Karkardooma
District Court Patiala House
District Court Saket
District Court Dwarka
View Profile
Advocate
manish Bhardwaj
Experience :
14 Years
City :
Delhi , Delhi
Area of Expertise
Constitutional Law
Civil Law
Criminal Law
Court of Practice
Supreme Court Of India
Delhi High Court
View Profile
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