Bar Council ID
D/2203/2005
- Lawyer Search
- Lawyer Profile
Advocate Rohit Naagpal
Experience: 14 Years
Delhi, Delhi
Advocate Rohit Naagpal
Appeared in large number of cases having practice in Matrimonial Family and allied laws has also appeared for number of multinationals
City Of Residence
Delhi
Court Of Practice
- Delhi High Court
- Supreme Court Of India
Area Of Expertise
- Information Technology
Langauges
Forum discussions by Advocate Rohit (Recent 10)
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consequense to the complainant (victim).
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commercial employment
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Property dispute -Site in my Brother-in-law's name and house constructed by us and living there from past 20 years
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Can I file an application for maintenace u/s25 HMA in Divorce petition?
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sec 37 ndps act
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Which type of offence comes under petty offence
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Domestic violence act
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Sale pending suit
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Evidence
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