Bar Council ID
D/261/2006
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- Lawyer Profile
Advocate VIKRANT BHARDWAJ
Experience: 13 Years
New Delhi, Delhi
Advocate VIKRANT BHARDWAJ
City Of Residence
New Delhi
Court Of Practice
- Central Administrative Tribunal (CAT) Delhi
- Delhi High Court
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Civil Law
- Criminal Law
- Family Law
- Labour Law
- Securities Law
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