Bar Council ID
D/1498/16
- Lawyer Search
- Lawyer Profile
Advocate Kapil Kishore Kaushik
Experience: 8 Years
New Delhi, Delhi
Advocate Kapil Kishore Kaushik
Citations have been published Having professional experience of working in legal cell of armed forces.
City Of Residence
New Delhi
Court Of Practice
- Armed Forced Tribunal (AFT) Delhi
- Central Administrative Tribunal (CAT) Delhi
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Karkardooma
- District Court Rohini
- District Court Tis Hazari
Area Of Expertise
- Administrative Law
- Child Custody
- Civil Law
- Consumer Protection
- Criminal Law
- Family Law
Langauges
- English
- Hindi
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Personal Meeting
- Duration: 30 Minutes
- 2500.00 /-
- Book Appointment
