Bar Council ID
D/1398/2004
- Lawyer Search
- Lawyer Profile
Advocate idresh ahemad
Experience: 14 Years
Delhi, Delhi
Advocate idresh ahemad
I have experience of complete trial in more than 500 cases (Criminal & Civil Trial) except this I also have a good exposure in appeals, SLPs and Writs (Criminal & Civil) before High Court of Delhi and Supreme Court of India.
City Of Residence
Delhi
Court Of Practice
- Delhi High Court
- District Court Dwarka
- District Court Karkardooma
- District Court Patiala House
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- Supreme Court Of India
Area Of Expertise
- Civil Law
- Consumer Protection
- Criminal Law
- Family Law
Langauges
- English
- Hindi
Forum discussions by Advocate idresh (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.
Detailed opinion by e-mail
- Duration: --
- 5500.00 /-
- Book Appointment
Personal Meeting
- Duration: 30 Minutes
- 2500.00 /-
- Book Appointment
Telephonic Consultation
- Duration: 30 Minutes
- 2500.00 /-
- Book Appointment
Video Conference
- Duration: 30 Minutes
- 2500.00 /-
- Book Appointment
