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    • Advocate Rohit kumar

      Experience : 9 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Banking & Finance
      Bankruptcy
      Labour Law
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Anurag Deep Bansal

      Experience : 6 Years
      City : Faridabad , Haryana
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      Delhi High Court
      Supreme Court Of India
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    • Advocate Bhajan singh

      Experience : 7 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Cheque Bounce
      Property Law
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Mukesh Kumar

      Experience : 3 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Labour Law
      Recovery & Debt
      Consumer Protection
      Corporate Law
      R.T.I (Right To Information)
      Court of Practice
      District Court Saket
      District Court Patiala House
      District Court Tis Hazari
      District Court Karkardooma
      District Court Dwarka
      Delhi High Court
      District Consumer Forums, Delhi
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    • Advocate Dayashankar Tomar

      Experience : 9 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Ashok Shokeen

      Experience : 2 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Vinod Sharma

      Experience : 29 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Banking & Finance
      Arbitration & Conciliation
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
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    • Advocate Nikhil Kharbanda

      Experience : 6 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Court of Practice
      District Court Saket
      Delhi High Court
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    • Advocate Mukesh kumar

      Experience : 11 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Ramesh kumar Koli

      Experience : 9 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      District Court Saket
      Supreme Court Of India
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    • Advocate BHOO PARKASH GAUTAM

      Experience : 6 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Family Law
      Motor Vehicle Acts & Rules
      Court of Practice
      District Court Saket
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    • Advocate Ravi pal

      Experience : 10 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Court of Practice
      Delhi High Court
      District Court Saket
      Supreme Court Of India
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    • Advocate Ashok kumar Nenwani

      Experience : 17 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Court of Practice
      District Court Saket
      Delhi High Court
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    • Advocate Deepak Tyagi

      Experience : 23 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Consumer Protection
      Family Law
      Divorce & Alimony
      Child Custody
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Dwarka
      District Court Rohini
      District Court Patiala House
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Prabhakar Pandey

      Experience : 12 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Banking & Finance
      Accident & Injuries
      Insurance Law
      Intellectual Property Rights
      Property Law
      Family Law
      Divorce & Alimony
      Corporate Law
      Consumer Protection
      Recovery & Debt
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Tis Hazari
      District Court Karkardooma
      District Court Rohini
      District Court Patiala House
      District Court Dwarka
      Debt Recovery Tribunal (DRT), Delhi
      National Consumer Disputes Redressal Commission
      View Profile

    • Advocate Deepak Rawat

      Experience : 8 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Accident & Injuries
      Motor Vehicle Acts & Rules
      Cheque Bounce
      Recovery & Debt
      Consumer Protection
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
      District Court Tis Hazari
      District Court Karkardooma
      District Court Rohini
      District Court Dwarka
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
      View Profile

    • Advocate Shoued Hasan

      Experience : 11 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Accident & Injuries
      Family Law
      Divorce & Alimony
      Administrative Law
      Information Technology
      Human Rights
      Taxation
      Will And Trust
      Banking & Finance
      Communication & Telecom
      Child Custody
      Cheque Bounce
      Corporate Law
      Insurance Law
      R.T.I (Right To Information)
      Constitutional Law
      Consumer Protection
      Recovery & Debt
      Business & Industry
      Property Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
      District Court Patiala House
      District Court Karkardooma
      District Court Rohini
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
      Central Administrative Tribunal (CAT) Delhi
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    • Advocate Mohan Shyam Arya

      Experience : 8 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Divorce & Alimony
      Family Law
      Consumer Protection
      Arbitration & Conciliation
      Motor Vehicle Acts & Rules
      Administrative Law
      Recovery & Debt
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
      District Court Patiala House
      District Court Karkardooma
      District Court Rohini
      District Court Haridwar
      Debt Recovery Tribunal (DRT), Delhi
      National Consumer Disputes Redressal Commission
      View Profile

    • Advocate Manish Kumar

      Experience : 2 Years
      City : Ghaziabad , Uttar Pradesh
      Area of Expertise
      Civil Law
      Criminal Law
      Motor Vehicle Acts & Rules
      Court of Practice
      District Court Ghaziabad
      Allahabad High Court
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    • Advocate Dhanish Kumar

      Experience : 8 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Consumer Protection
      Recovery & Debt
      Banking & Finance
      Family Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Tis Hazari
      District Court Ghaziabad
      District Court Patiala House
      Debt Recovery Tribunal (DRT), Delhi
      District Court Dwarka
      District Court Rohini
      National Consumer Disputes Redressal Commission
      View Profile