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    • Advocate Binod kr Mishra

      Experience : 3 Years
      City : Allahabad , Uttar Pradesh
      Area of Expertise
      Civil Law
      Court of Practice
      Allahabad High Court
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    • Advocate Soham P Verma

      Experience : 30 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Divorce & Alimony
      Cheque Bounce
      Child Custody
      Consumer Protection
      Property Law
      Motor Vehicle Acts & Rules
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Tis Hazari
      District Court Dwarka
      District Court Rohini
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    • Advocate D P Sachdev

      Experience : 40 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Property Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
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    • Advocate Santosh pandey

      Experience : 14 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Cheque Bounce
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Santosh Kumar

      Experience : 5 Years
      City : Gorakpur , Uttar Pradesh
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
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    • Advocate Garima Singh

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      District Court Saket
      District Court Patiala House
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    • Advocate Heera Lal Jha

      Experience : 9 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Administrative Law
      Communication & Telecom
      Banking & Finance
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Markandey Gupta

      Experience : 17 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      District Court Saket
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    • Advocate PRAMOD KHARWAR

      Experience : 13 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Accident & Injuries
      Court of Practice
      Supreme Court Of India
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    • Advocate Narender Kumar

      Experience : 15 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
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    • Advocate kashif khan

      Experience : 6 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Divorce & Alimony
      Cheque Bounce
      Motor Vehicle Acts & Rules
      Court of Practice
      Delhi High Court
      District Court Saket
      View Profile
    • Advocate Jappanpreet Hora

      Experience : 1 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Consumer Protection
      Landlord And Tenancy Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
      District Court Tis Hazari
      District Court Patiala House
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Priyanka Singh

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Family Law
      Divorce & Alimony
      Cheque Bounce
      Court of Practice
      District Court Saket
      View Profile
    • Advocate V P Yadav

      Experience : 19 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Motor Vehicle Acts & Rules
      Divorce & Alimony
      Banking & Finance
      Family Law
      Court of Practice
      Delhi High Court
      District Court Saket
      View Profile
    • Advocate Mahesh Kumar Sharma

      Experience : 37 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Consumer Protection
      Motor Vehicle Acts & Rules
      Cheque Bounce
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
      View Profile
    • Advocate Vinita Sharma

      Experience : 8 Years
      City : New Delhi , Delhi
      Area of Expertise
      Family Law
      Civil Law
      Court of Practice
      District Court Saket
      District Court Patiala House
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    • Advocate Sudeep Sharma

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Family Law
      Civil Law
      Court of Practice
      District Court Saket
      District Court Patiala House
      View Profile
    • Advocate Col.V. S. Mehta

      Experience : 10 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Customs & Central Excise
      Securities Law
      Court of Practice
      Armed Forced Tribunal (AFT) Delhi
      Family Court, Delhi
      Delhi High Court
      District Court Saket
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    • Advocate Kamlesh Vats

      Experience : 7 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Family Law
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
      View Profile
    • Advocate Om Pal Basist

      Experience : 14 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
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