Bar Council ID
D/2455-A/2009
- Lawyer Search
- Lawyer Profile
Advocate Heera Lal Jha
Experience: 9 Years
Delhi, Delhi
Advocate Heera Lal Jha
Banking and consumer
City Of Residence
Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Saket
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Administrative Law
- Banking & Finance
- Civil Law
- Communication & Telecom
- Criminal Law
- Family Law
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