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    • Advocate Abhitesh Kumar

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Banking & Finance
      Court of Practice
      Delhi High Court
      District Court Karkardooma
      Consumer Forum North, Tis Hazari
      District Court Tis Hazari
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Ankur Singh

      Experience : 8 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Banking & Finance
      Court of Practice
      Delhi High Court
      District Court Karkardooma
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate VIKRANT BHARDWAJ

      Experience : 13 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Labour Law
      Criminal Law
      Family Law
      Securities Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      National Consumer Disputes Redressal Commission
      District Court Tis Hazari
      District Court Saket
      Central Administrative Tribunal (CAT) Delhi
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    • Advocate Rohit Naagpal

      Experience : 14 Years
      City : Delhi , Delhi
      Area of Expertise
      Information Technology
      Court of Practice
      Supreme Court Of India
      Delhi High Court
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    • Advocate Jagbir Mudgal

      Experience : 18 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Tis Hazari
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    • Advocate Shailender Singh Solanki

      Experience : 14 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Delhi High Court
      District Court Tis Hazari
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    • Advocate Kapil Kishore Kaushik

      Experience : 8 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Administrative Law
      Consumer Protection
      Child Custody
      Family Law
      Court of Practice
      District Court Tis Hazari
      Delhi High Court
      Central Administrative Tribunal (CAT) Delhi
      Debt Recovery Tribunal (DRT), Delhi
      Armed Forced Tribunal (AFT) Delhi
      District Court Rohini
      District Court Karkardooma
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    • Advocate J. H. JAFRI JAFRI

      Experience : 30 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
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    • Advocate idresh ahemad

      Experience : 14 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Consumer Protection
      Court of Practice
      Delhi High Court
      Supreme Court Of India
      District Court Tis Hazari
      District Court Rohini
      District Court Karkardooma
      District Court Patiala House
      District Court Saket
      District Court Dwarka
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    • Advocate manish Bhardwaj

      Experience : 14 Years
      City : Delhi , Delhi
      Area of Expertise
      Constitutional Law
      Civil Law
      Criminal Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
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    • Advocate ajay lal

      Experience : 12 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Delhi High Court
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    • Advocate Chandra Mohan Goyal

      Experience : 18 Years
      City : New Delhi , Delhi
      Area of Expertise
      Family Law
      Criminal Law
      Court of Practice
      Delhi High Court
      Supreme Court Of India
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    • Advocate Rajiv Kumar

      Experience : 10 Years
      City : New Delhi , Delhi
      Area of Expertise
      Arbitration & Conciliation
      Court of Practice
      Supreme Court Of India
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    • Advocate Akhil Sachar

      Experience : 10 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Delhi High Court
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    • Advocate Sheepali Patial

      Experience : 4 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Consumer Protection
      Criminal Law
      Court of Practice
      Delhi High Court
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    • Advocate JITENDER SINGH

      Experience : 5 Years
      City : New Delhi , Delhi
      Area of Expertise
      Accident & Injuries
      Consumer Protection
      Divorce & Alimony
      Litigation
      Civil Law
      Court of Practice
      Delhi High Court
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    • Advocate Neeraj Sharma

      Experience : 9 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      District Court Rohini
      Delhi High Court
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    • Advocate Vinod Kumar

      Experience : 19 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      District Court Rohini
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    • Advocate Ravi Kumar

      Experience : 4 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Delhi High Court
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    • Advocate Pankaj Singh

      Experience : 12 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Delhi High Court
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    • Advocate Aasita Gupta

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Supreme Court Of India
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    • Advocate Praveen Kumar Sharma

      Experience : 34 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      District Court Tis Hazari
      Delhi High Court
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    • Advocate Pranav Ghabroo

      Experience : 4 Years
      City : New Delhi , Delhi
      Area of Expertise
      Bankruptcy
      Court of Practice
      Delhi High Court
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    • Advocate Salil Maheshwari

      Experience : 6 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      District Court Tis Hazari
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    • Advocate suresh bana

      Experience : 26 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      District Court Tis Hazari
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    • Advocate Shashank Singh

      Experience : 7 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Administrative Law
      Arbitration & Conciliation
      Constitutional Law
      Education
      Litigation
      Court of Practice
      Supreme Court Of India
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    • Advocate INDRANIL GHOSH

      Experience : 18 Years
      City : New Delhi , Delhi
      Area of Expertise
      Accident & Injuries
      Court of Practice
      Supreme Court Of India
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    • Advocate Jaydeep Mehta

      Experience : 16 Years
      City : Delhi , Delhi
      Area of Expertise
      Alternative Dispute Resolution
      Court of Practice
      Delhi High Court
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    • Advocate Ashutosh Lohia

      Experience : 22 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Delhi High Court
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    • Advocate AVDHESH SINGH

      Experience : 2005 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Supreme Court Of India
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