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Advocate Nagender Vashisht

Experience : 22 Years
City : New Delhi , Delhi

Area of Expertise
Banking & Finance

Court of Practice
Delhi High Court
District Court Saket

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Advocate YERRAMSETTY SREENIVASULU

Experience : 17 Years
City : Anantapur , Andhra Pradesh

Area of Expertise
Criminal Law
Civil Law

Court of Practice
City Civil Court (Hyderabad)

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Advocate SANDEEP SAINI

Experience : 11 Years
City : New Delhi , Delhi

Area of Expertise
Criminal Law
Family Law
Consumer Protection
Cheque Bounce
Civil Law
Accident & Injuries
Motor Vehicle Acts & Rules
Divorce & Alimony
Child Custody

Court of Practice
Delhi High Court
Family Court, Delhi
National Consumer Disputes Redressal Commission
National Green Tribunal
Debt Recovery Tribunal (DRT), Delhi
District Court Saket
District Court Tis Hazari
District Court Rohini
District Court Patiala House
District Court Dwarka
Supreme Court Of India

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Advocate Hardayal Singh

Experience : 15 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law
Banking & Finance
Administrative Law
Consumer Protection
Motor Vehicle Acts & Rules

Court of Practice
Delhi High Court
District Court Saket
District Court Dwarka
District Court Tis Hazari
District Court Patiala House
National Consumer Disputes Redressal Commission
Debt Recovery Tribunal (DRT), Delhi

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Advocate MANAS BEHERA

Experience : 17 Years
City : Cuttak , Orissa

Area of Expertise
Commercial Law
Banking & Finance

Court of Practice
Orissa High Court

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Advocate Abid Ibrahim

Experience : 22 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law

Court of Practice
Delhi High Court
District Court Saket
National Consumer Disputes Redressal Commission
District Court Tis Hazari
District Court Patiala House
District Court Dwarka
District Court Rohini

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Advocate Sr. Adv. K. N. Balgopal

Experience : 34 Years
City : New Delhi , Delhi

Area of Expertise
Criminal Law
Environmental & Forest Law
Customs & Central Excise

Court of Practice
Supreme Court Of India
Delhi High Court
National Consumer Disputes Redressal Commission
National Green Tribunal

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Advocate Harshbir Singh Kohli

Experience : 9 Years
City : New Delhi , Delhi

Area of Expertise
Criminal Law
Banking & Finance

Court of Practice
Supreme Court Of India
Delhi High Court
District Court Patiala House

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Advocate sunil nair

Experience : 17 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law
Consumer Protection
Arbitration & Conciliation
Recovery & Debt
Commercial Law

Court of Practice
Delhi High Court
District Court Saket
District Court Karkardooma
District Court Tis Hazari

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Advocate Dayanand Pandey

Experience : 10 Years
City : Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law
Consumer Protection
Motor Vehicle Acts & Rules

Court of Practice
Delhi High Court
District Court Saket
District Court Tis Hazari
District Court Patiala House
National Consumer Disputes Redressal Commission
Debt Recovery Tribunal (DRT), Delhi

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Advocate Abhinav Pannase

Experience : 8 Years
City : Nagpu , Maharashtra

Area of Expertise
Criminal Law
Arbitration & Conciliation
Civil Law
Banking & Finance

Court of Practice
BOMBAY HIGH COURT (NAGPUR BENCH)

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Advocate Arun Maitri

Experience : 31 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law

Court of Practice
Supreme Court Of India

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Advocate Kamod Yadav

Experience : 3 Years
City : New Delhi , Delhi

Area of Expertise
Criminal Law
Family Law
Civil Law
Divorce & Alimony
Motor Vehicle Acts & Rules

Court of Practice
Delhi High Court
District Court Saket
District Court Patiala House
District Court Karkardooma

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Advocate Shree Prakash Tiwari

Experience : 16 Years
City : New Delhi , Delhi

Area of Expertise
Criminal Law
Civil Law

Court of Practice
District Court Saket

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Advocate Bharat Ahuja

Experience : 21 Years
City : Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law

Court of Practice
Delhi High Court
District Court Saket
District Court Patiala House

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Advocate Firoz Ali

Experience : 1 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law

Court of Practice
Delhi High Court
District Court Saket
District Court Patiala House

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Advocate Jameel Ahmed

Experience : 9 Years
City : Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law
Motor Vehicle Acts & Rules

Court of Practice
Delhi High Court
District Court Saket
District Court Tis Hazari
District Court Dwarka

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Advocate Karan Singh Bankawat

Experience : 18 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law

Court of Practice
Delhi High Court
District Court Saket
District Court Patiala
District Court Tis Hazari

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Advocate Tejveer Singh

Experience : 10 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Motor Vehicle Acts & Rules

Court of Practice
Supreme Court Of India
Delhi High Court
District Court Saket

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Advocate Bharat Ahuja

Experience : 21 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law

Court of Practice
Delhi High Court
District Court Saket
District Court Tis Hazari
District Court Patiala House

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Advocate Partheshwar Giri Gorakh

Experience : 14 Years
City : New Delhi , Delhi

Area of Expertise
Criminal Law
Civil Law

Court of Practice
Delhi High Court
District Court Saket
District Court Tis Hazari

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Advocate RAJESH KUMAR YADAV

Experience : 10 Years
City : New Delhi , Delhi

Area of Expertise
Family Law
Criminal Law
Civil Law
Accident & Injuries
Cheque Bounce
Consumer Protection
Divorce & Alimony
Will And Trust

Court of Practice
District Court Saket
Delhi High Court
Supreme Court Of India
District Court Dwarka
District Court Tis Hazari
District Court Patiala House
District Court Karkardooma

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Advocate Hargovind Jha

Experience : 20 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law
Consumer Protection
Arbitration & Conciliation

Court of Practice
Supreme Court Of India
Delhi High Court
District Court Saket
District Court Tis Hazari
National Consumer Disputes Redressal Commission
Debt Recovery Tribunal (DRT), Chennai

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Advocate Sarvesh Kumar Srivastava

Experience : 7 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law
Recovery & Debt
Accident & Injuries

Court of Practice
Supreme Court Of India
Delhi High Court
District Court Saket
District Court Patiala House
District Court Tis Hazari
Allahabad High Court
Debt Recovery Tribunal (DRT), Chandigarh
Debt Recovery Tribunal (DRT), Delhi

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Advocate Sarvesh Kumar Srivastava

Experience : 7 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law
Consumer Protection

Court of Practice
Supreme Court Of India
Delhi High Court
District Court Saket
Allahabad High Court
Chhattisgarh High Court
District Court Patiala House
District Court Tis Hazari
District Court Karkardooma

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Advocate Umesh prasad Singh

Experience : 27 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law

Court of Practice
Delhi High Court
District Court Saket
District Court Patiala House

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Advocate Surender Pandey

Experience : 19 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law

Court of Practice
Delhi High Court
District Court Saket
District Court Patiala House
District Court Dwarka
District Court Tis Hazari

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Advocate Dev Sejwal

Experience : 2 Years
City : New Delhi , Delhi

Area of Expertise
Criminal Law
Family Law
Arbitration & Conciliation

Court of Practice
Delhi High Court
District Court Saket

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Advocate Bijoy Pradhan

Experience : 14 Years
City : New Delhi , Delhi

Area of Expertise
Criminal Law
Civil Law
Consumer Protection
Arbitration & Conciliation

Court of Practice
Delhi High Court
National Consumer Disputes Redressal Commission
District Consumer Forums, Delhi
State Commission Delhi
District Court Tis Hazari
District Court Saket
District Court Patiala House

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Advocate sandhya mahato

Experience : 12 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law

Court of Practice
Delhi High Court
District Court Saket
District Court Dwarka

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