Bar Council ID
D/335/2009
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- Lawyer Profile
Advocate Jameel Ahmed
Experience: 9 Years
Delhi, Delhi
Advocate Jameel Ahmed
I want to be CJI
City Of Residence
Delhi
Court Of Practice
- Delhi High Court
- District Court Dwarka
- District Court Saket
- District Court Tis Hazari
Area Of Expertise
- Civil Law
- Criminal Law
- Family Law
- Motor Vehicle Acts & Rules
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