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    • Advocate KESHAV KUMAR

      Experience : 4 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Cheque Bounce
      Child Custody
      Divorce & Alimony
      Arbitration & Conciliation
      Litigation
      R.T.I (Right To Information)
      Labour Law
      Landlord And Tenancy Law
      General Practice
      Consumer Protection
      Court of Practice
      District Court Saket
      Delhi High Court
      District Court Tis Hazari
      District Court Patiala
      District Court Karkardooma
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    • Advocate Firoz Alam

      Experience : 18 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      District Court Saket
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    • Advocate Pushkar Katyal

      Experience : 4 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      District Court Saket
      Delhi High Court
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    • Advocate Tarun Makhija

      Experience : 2 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Delhi High Court
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    • Advocate Prveen Kumar

      Experience : 8 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      District Court Saket
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    • Advocate Praveen Nagar

      Experience : 12 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Intellectual Property Rights
      Court of Practice
      Delhi High Court
      District Court Saket
      Karnataka High Court
      District Court Tis Hazari
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    • Advocate Parth Semwal

      Experience : 4 Years
      City : Delhi , Delhi
      Area of Expertise
      Taxation
      Corporate Law
      Environmental & Forest Law
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
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    • Advocate Mohd Adad

      Experience : 6 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Customs & Central Excise
      Court of Practice
      District Court Saket
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    • Advocate Nitin Bhardwaj

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
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    • Advocate Avinash Sharma

      Experience : 12 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      District Court Saket
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    • Advocate Ramesh Rawat

      Experience : 21 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      District Court Saket
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    • Advocate Udit Kumar Chaturvedi

      Experience : 14 Years
      City : New Delhi , Delhi
      Area of Expertise
      Administrative Law
      Consumer Protection
      Commercial Law
      Civil Law
      Arbitration & Conciliation
      Banking & Finance
      Bankruptcy
      Court of Practice
      Delhi High Court
      National Consumer Disputes Redressal Commission
      District Court Saket
      District Court Patiala House
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Kamal Sethi

      Experience : 5 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Property Law
      Civil Law
      Court of Practice
      Delhi High Court
      Debt Recovery Tribunal (DRT), Delhi
      Family Court, Delhi
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    • Advocate Ramanjit kaur Sohi

      Experience : 15 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Banking & Finance
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
      Punjab and Haryana High Court
      District Court Patiala
      District Court, Chandigarh
      District Court Tis Hazari
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    • Advocate Anish Kumar Gupta

      Experience : 21 Years
      City : New Delhi , Delhi
      Area of Expertise
      Constitutional Law
      Administrative Law
      Criminal Law
      Civil Law
      Motor Vehicle Acts & Rules
      Contract Act
      Landlord And Tenancy Law
      Labour Law
      Property Law
      Real Estate
      Trade & Malpractices
      Water laws
      Divorce & Alimony
      Family Law
      Education
      Environmental & Forest Law
      Human Rights
      Intellectual Property Rights
      Court of Practice
      Supreme Court Of India
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    • Advocate Bhunesh Prasad

      Experience : 5 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Motor Vehicle Acts & Rules
      Court of Practice
      District Court Saket
      Delhi High Court
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    • Advocate R N Upadhyay

      Experience : 12 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Motor Vehicle Acts & Rules
      Cheque Bounce
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
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    • Advocate Prakash Deep

      Experience : 5 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      District Court Saket
      Delhi High Court
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    • Advocate Naresh Chander Sharma

      Experience : 28 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      Delhi High Court
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    • Advocate Prem Kumar Chaudhary

      Experience : 14 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Cheque Bounce
      Charities & Non Profit Organizations
      Divorce & Alimony
      Insurance Law
      Court of Practice
      District Court Saket
      District Court Patiala House
      Delhi High Court
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    • Advocate Kailash prashad Pandey

      Experience : 18 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
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    • Advocate Shivesh P. Singh

      Experience : 17 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      Delhi High Court
      District Court Tis Hazari
      District Court Saket
      District Court Karkardooma
      National Green Tribunal
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    • Advocate Deepak Singhal

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      District Court Saket
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    • Advocate Gurpreet Singh

      Experience : 4 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Delhi High Court
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    • Advocate Ajay Chowdhary

      Experience : 7 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Parmeshwer Jha

      Experience : 22 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Fazal Warsi

      Experience : 26 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
      View Profile

    • Advocate Kamlesh Ghandhi

      Experience : 10 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Rakesh Kumar

      Experience : 15 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Delhi High Court
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    • Advocate Nilendu Vastsyayan

      Experience : 13 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      District Court Saket
      Delhi High Court
      View Profile