Bar Council ID
D/624-I/2004
- Lawyer Search
- Lawyer Profile
Advocate Udit Kumar Chaturvedi
Experience: 14 Years
New Delhi, Delhi
Advocate Udit Kumar Chaturvedi
Building Client Relationship, My best professional service and assistance.
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Patiala House
- District Court Saket
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Administrative Law
- Arbitration & Conciliation
- Banking & Finance
- Bankruptcy
- Civil Law
- Commercial Law
- Consumer Protection
Forum discussions by Advocate Udit Kumar (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.
