Bar Council ID
D/3282/2014
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Advocate KESHAV KUMAR
Experience: 4 Years
New Delhi, Delhi
Advocate KESHAV KUMAR
Want to proceed and make career in the above said laws with all my best possible efforts...
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Karkardooma
- District Court Patiala
- District Court Saket
- District Court Tis Hazari
Area Of Expertise
- Arbitration & Conciliation
- Cheque Bounce
- Child Custody
- Civil Law
- Consumer Protection
- Criminal Law
- Divorce & Alimony
- Family Law
- General Practice
- Labour Law
- Landlord And Tenancy Law
- Litigation
- R.T.I (Right To Information)
Langauges
- English
- Hindi
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