Bar Council ID
UP/3292/1998
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- Lawyer Profile
Advocate Anish Kumar Gupta
Experience: 21 Years
New Delhi, Delhi
Advocate Anish Kumar Gupta
Additional Advocate General for Haryana
City Of Residence
New Delhi
Court Of Practice
- Supreme Court Of India
Area Of Expertise
- Administrative Law
- Civil Law
- Constitutional Law
- Contract Act
- Criminal Law
- Divorce & Alimony
- Education
- Environmental & Forest Law
- Family Law
- Human Rights
- Intellectual Property Rights
- Labour Law
- Landlord And Tenancy Law
- Motor Vehicle Acts & Rules
- Property Law
- Real Estate
- Trade & Malpractices
- Water laws
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