Kamal

Bar Council ID

D/2182/2013

Advocate Kamal Sethi

Experience: 5 Years
New Delhi, Delhi

Advocate Kamal Sethi

Rape murders high profile cases dealt

City Of Residence

New Delhi

Court Of Practice
  • Debt Recovery Tribunal (DRT), Delhi
  • Delhi High Court
  • Family Court, Delhi
Area Of Expertise
  • Civil Law
  • Criminal Law
  • Property Law

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