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    • Advocate shripal Singh

      Experience : 9 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate S.N Mehrotra

      Experience : 22 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      District Court Saket
      Supreme Court Of India
      Delhi High Court
      View Profile
    • Advocate Jasbir Balhara

      Experience : 6 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Cheque Bounce
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
      View Profile
    • Advocate Bhisham Saharan

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Consumer Protection
      Family Law
      Divorce & Alimony
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      National Consumer Disputes Redressal Commission
      District Court Saket
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Saurabh Sharma

      Experience : 13 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      District Court Saket
      Supreme Court Of India
      Delhi High Court
      View Profile
    • Advocate Ram Avtar Sharma

      Experience : 6 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      District Court Saket
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    • Advocate Mohammad Salim

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Accident & Injuries
      Cheque Bounce
      Court of Practice
      District Court Saket
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    • Advocate Krishna Kumar Mishra

      Experience : 4 Years
      City : New Delhi , Delhi
      Area of Expertise
      Commercial Law
      Criminal Law
      Arbitration & Conciliation
      Banking & Finance
      Court of Practice
      Delhi High Court
      Debt Recovery Tribunal (DRT), Delhi
      National Consumer Disputes Redressal Commission
      National Green Tribunal
      District Court Saket
      View Profile
    • Advocate Dhruvraj Tomar

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
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    • Advocate JATIN KUMAR

      Experience : 4 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      District Court Saket
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    • Advocate Pawan Kumar

      Experience : 20 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Banking & Finance
      Civil Law
      Family Law
      Court of Practice
      Delhi High Court
      Supreme Court Of India
      District Court Saket
      District Court Patiala House
      View Profile
    • Advocate Yogita Lohia

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Family Law
      Court of Practice
      District Court Saket
      District Court Patiala House
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    • Advocate Inderbir Singh

      Experience : 6 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Family Law
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
      View Profile
    • Advocate Dinesh Mehra

      Experience : 17 Years
      City : New Delhi , Delhi
      Area of Expertise
      Banking & Finance
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
      View Profile
    • Advocate Hamit Kumar

      Experience : 3 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      District Court Saket
      District Court Patiala House
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    • Advocate Abhay Kumar Bhardwaj

      Experience : 17 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
      View Profile
    • Advocate Satish Sharma

      Experience : 19 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      District Court Saket
      Delhi High Court
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    • Advocate Ajai Kumar

      Experience : 12 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Consumer Protection
      Property Law
      Family Law
      Divorce & Alimony
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Tis Hazari
      District Court Rohini
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
      View Profile
    • Advocate Ganesh pandey

      Experience : 12 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Delhi High Court
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    • Advocate Manu Seth

      Experience : 4 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Tis Hazari
      View Profile
    • Advocate Himansh Singh

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
      View Profile
    • Advocate Prabhu Nath upadhyay

      Experience : 31 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      District Court Saket
      Supreme Court Of India
      Delhi High Court
      View Profile
    • Advocate Satya Dev Singh

      Experience : 26 Years
      City : Gazipur , Uttar Pradesh
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      District Court Saket
      Delhi High Court
      Supreme Court Of India
      Gujarat High Court
      District Court Bhopal
      View Profile
    • Advocate Mohd Musabbir Ansari

      Experience : 10 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Cheque Bounce
      Child Custody
      Family Law
      Labour Law
      Motor Vehicle Acts & Rules
      Real Estate
      Will And Trust
      Landlord And Tenancy Law
      Charities & Non Profit Organizations
      Consumer Protection
      Accident & Injuries
      Civil Law
      Divorce & Alimony
      Litigation
      Muslim Law
      Property Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
      View Profile
    • Advocate Kapil Mitra

      Experience : 20 Years
      City : Delhi , Delhi
      Area of Expertise
      Consumer Protection
      Court of Practice
      National Consumer Disputes Redressal Commission
      View Profile
    • Advocate B P Singh

      Experience : 5 Years
      City : New Delhi , Delhi
      Area of Expertise
      Corporate Law
      Civil Law
      Criminal Law
      Consumer Protection
      Court of Practice
      Debt Recovery Tribunal (DRT), Delhi
      Delhi High Court
      National Consumer Disputes Redressal Commission
      Allahabad High Court
      View Profile
    • Advocate Gitanjali Tripathy

      Experience : 5 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Delhi High Court
      Supreme Court Of India
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    • Advocate SATVINDER Singh

      Experience : 23 Years
      City : Delhi , Delhi
      Area of Expertise
      Property Law
      Arbitration & Conciliation
      Civil Law
      Court of Practice
      Delhi High Court
      View Profile
    • Advocate Vinod K singh

      Experience : 23 Years
      City : Delhi , Delhi
      Area of Expertise
      Corporate Law
      Court of Practice
      Delhi High Court
      View Profile
    • Advocate NEERAJ CHAUDHRY

      Experience : 29 Years
      City : New Delhi , Delhi
      Area of Expertise
      Arbitration & Conciliation
      Civil Law
      Banking & Finance
      Commercial Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      Debt Recovery Tribunal (DRT), Delhi
      National Consumer Disputes Redressal Commission
      View Profile