Bar Council ID
UPG00131/2014
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- Lawyer Profile
Advocate B P Singh
Experience: 5 Years
New Delhi, Delhi
Advocate B P Singh
Filed several PIL and successfully provide relief to the client in DRT matter
City Of Residence
New Delhi
Court Of Practice
- Allahabad High Court
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Civil Law
- Consumer Protection
- Corporate Law
- Criminal Law
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