
Bar Council ID
D-1286-08
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Advocate Mohd Musabbir Ansari
Experience: 10 Years
New Delhi, Delhi
Advocate Mohd Musabbir Ansari
Succefully handled plethora of cheque bounce, criminal writ and appeal in rape, dowry death, murder matter
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Saket
- Supreme Court Of India
Area Of Expertise
- Accident & Injuries
- Charities & Non Profit Organizations
- Cheque Bounce
- Child Custody
- Civil Law
- Consumer Protection
- Criminal Law
- Divorce & Alimony
- Family Law
- Labour Law
- Landlord And Tenancy Law
- Litigation
- Motor Vehicle Acts & Rules
- Muslim Law
- Property Law
- Real Estate
- Will And Trust
Langauges
- English
- Hindi
- Urdu
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