Bar Council ID
D/1008/2006
- Lawyer Search
- Lawyer Profile
Advocate Ajai Kumar
Experience: 12 Years
New Delhi, Delhi
Advocate Ajai Kumar
Property law
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Civil Law
- Consumer Protection
- Criminal Law
- Divorce & Alimony
- Family Law
- Property Law
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