Bar Council ID
D/93/90
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Advocate NEERAJ CHAUDHRY
Experience: 29 Years
New Delhi, Delhi
Advocate NEERAJ CHAUDHRY
Have been a Senior Standing Counsel with union of india. Am a registered insolvency professional.
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Arbitration & Conciliation
- Banking & Finance
- Civil Law
- Commercial Law
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