JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 956 of 61,517

High Courts07 Aug 2026

Mohd. Youns Vs UT of J&K & Ors.

Jammu And Kashmir High Court · (2026) 08 J&K CK 4151

Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988-Section 3, 8/15/25, 8/15/25/29
High Courts07 Aug 2026Allowed

Kabak Bhatt Vs Ms Biki Shapiong

Gauhati High Court · (2026) 08 GAU CK 3886

Constitution of India-Article 227Arunachal Pradesh Civil Courts Act, 2021-Section 15CPC-Order 41 Rule 19, section 151, 104, XLIII Rule 1(t), IX Rule 9
High Courts07 Aug 2026Disposed Of

Dr. Bikash Ranjan Tahbildar Vs The State Of Assam & Ors.

Gauhati High Court · (2026) 08 GAU CK 3918

University Grants Commission (Minimum Standards and Procedure for award of M.Phil/ Ph.D Degrees) Regulations, 2016-Regulation 4.2Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011Assam Educational (Provincialisation of Services of Teachers and Re-organization of Educational Institutions) Act, 2017
High Courts07 Aug 2026Disposed Of

Saleha Khatun Vs The State Of Assam & Ors.

Gauhati High Court · (2026) 08 GAU CK 3922

Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 173[4], 175[3], 175, 210, 173[1]CPC-Order 39, Rule 1 & 2, Section 151
High Courts07 Aug 2026Allowed

Sri Chandra Mohan Jha Vs Sri Alok Ghosh

Gauhati High Court · (2026) 08 GAU CK 3930

Code of Civil Procedure-Section 96, 30, Order 41 and Rule 27, Forms 47/48 of Appendices A to C, XLI Rule 27IPC-Section 447/427/506/34Assam Land Grabbing (P) Act-Section 5