High Courts07 Aug 2026
Om Parkash alias Omparkash Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5042
Constitution of India-Articles 226, 227
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 954 of 61,517
High Courts07 Aug 2026
Smt. Vijaya Rizbud Vs Deepak Kumar Mishra & Ors.
Madhya Pradesh High Court · (2026) 08 MP CK 4336
M.P. Accommodation Control Act, 1961-Section 2(e), 12(1)(a), 12(1)(e), 12(1)(f)Hindu Succession Act, 1956-Section 3(j), 6, 7, 8 to 13, 15(1), 15(1)(a), 15(1)(b), 15(2), 16, 30Buildings (Lease and Rent Control) Act, 1960-Section 2, 2(6-A)
High Courts07 Aug 2026
Ram Bihari Upadhyay Vs The State Of Madhya Pradesh
Madhya Pradesh High Court · (2026) 08 MP CK 4369
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415Bharatiya Nyaya Sanhita, 2023-Sections 108, 85, 80(2), 45Dowry Prohibition Act-Sections 3, 4
High Courts07 Aug 2026
Court On Its Own Motion Vs Union Of India & Ors.
Delhi High Court · (2026) 08 DEL CK 4405
High Courts07 Aug 2026
M/S Balvantray Mehta Vidya Bhawan Anguridevi Shersingh Memorial Academy Vs Smt. Leelawati
Delhi High Court · (2026) 08 DEL CK 4485
Industrial Disputes Act, 1947-Section 2(s), 9A, 25B, 25F, 25G, 25HConstitution of India-Article 226, 227
High Courts07 Aug 2026
Prakash Chandra & Ors. Vs Union Of India
Delhi High Court · (2026) 08 DEL CK 4436
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Sections 123(c), 124-ACr.P.C.-Section 174
High Courts07 Aug 2026
Heema Naik & Ors. Vs Union Of India & Ors.
Delhi High Court · (2026) 08 DEL CK 4480
Constitution of India-Article 226
High Courts07 Aug 2026
Wahid Khan Vs State
Delhi High Court · (2026) 08 DEL CK 4461
Criminal Procedure Code, 1973-Section 374(2), 207, 313(1)(b), 232, 161Protection of Children from Sexual Offences Act, 2012-Section 4, 5(l), 6Indian Penal Code, 1860-Section 376, 342, 354C, 506
High Courts07 Aug 2026Partly Allowed
Ajay @ Hanuman Vs State
Delhi High Court · (2026) 08 DEL CK 4492
Indian Penal Code, 1860-Section 307/34, 307, 320, 324, 334Code of Criminal Procedure-Section 313, 428
High Courts07 Aug 2026
XXXXXXXXXXX Vs State Of NCT Of Delhi & Ors
Delhi High Court · 2023 INSC 894
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 161, 164, 125Indian Penal Code, 1860-Sections 498A/406/377/509/34, 377/323/498A/406/509/34, 323, 509
High Courts07 Aug 2026
Dr Ramesh Sen Vs State Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2026) 08 DEL CK 4500
Code of Criminal Procedure, 1973-Section 482, 156(1), 155(2)Indian Penal Code, 1860-Sections 420, 120B, 34, 415Information Technology Act, 2000-Sections 66, 66C, 66D, 43
High Courts07 Aug 2026
National Highways Authority Of India Vs M/s Roadway Solutions India Infra Ltd
Delhi High Court · (2026) 08 DEL CK 4533
Arbitration and Conciliation Act, 1996-Section 37(2)(b), 17, 9
High Courts07 Aug 2026
Adedge India Water Technologies Private Limited Vs Jakson Limited
Delhi High Court · (2026) 08 DEL CK 4534
Arbitration and Conciliation Act, 1996-Section 29A, 25A(3), 29A(5)
High Courts07 Aug 2026
Vijay Chib Vs M/s Sarvpriya Securities Private Limited
Delhi High Court · (2026) 08 DEL CK 4535
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 21, 12(2)
High Courts07 Aug 2026
Suri International Vs Union Of India
Delhi High Court · (2026) 08 DEL CK 4536
the Act-Section 11, 11(6), 34, 12(2)
High Courts07 Aug 2026
M S Liberty General Insurance Limited Vs The Additional Commissioner Of CGST Delhi South Commissionerate & Anr.
Delhi High Court · (2026) 08 DEL CK 4256
Central Goods and Services Tax Act, 2017-Section 6(2)(b), 74Limitation Act, 1963-Section 14Constitution of India-Article 226
High Courts07 Aug 2026Disposed Of
A V International & Anr. Vs Additional Director General Directorate Of Revenue Intelligence & Ors.
Delhi High Court · (2026) 08 DEL CK 4257
Constitution of India-Article 226Customs Act, 1962-Section 28, 28(9), 28(9A)Finance Act, 2022
High Courts07 Aug 2026
Saraswati Printers Vs Sales Tax Officer Class II/AVATO, State Tax Ward 91, Zone 8 Delhi & Ors.
Delhi High Court · (2026) 08 DEL CK 4258
Central Goods and Services Tax Act, 2017-Section 164, 73Delhi Goods and Services Tax Act, 2017-Section 73
High Courts07 Aug 2026
R. A. Enterprises Vs O/o The Official Liquidator
Delhi High Court · (2026) 08 DEL CK 4232
Indian Contract Act, 1872-Section 74
High Courts07 Aug 2026
Santosh Saini & Ors. Vs Smt Sarita & Ors.
Delhi High Court · (2026) 08 DEL CK 4268
Delhi Rent Control Act, 1958-Section 25-B(8), 25B(8), 25-B(5), 25B, 2(l), 14(1)(e), 14(1)(f), 14(1)(g), 14(1)(j), 44Code of Civil Procedure, 1908-Section 115, 151Constitution of India-Article 227