JUDGMENT DATABASE

Search 12,31,517 Indian judgments.

12,31,517 judgments in All Courts · page 894 of 61,576

High Courts13 Aug 2026Disposed Of

Srikanth Potdar Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5667

Inam Abolition Act, 1955-Section 10, 24, 30A P District Collector's powers Delegation Act 1961-Section 3, 4Constitution of India-Article 226, 14, 300-A

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High Courts13 Aug 2026Disposed Of

Prajay Gulmohar Gated Community Welfare Society Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5668

Constitution of India-Articles 14, 19, 21 and 300ACPC-Section 151

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High Courts13 Aug 2026Disposed Of

K.Niraj Reddy & Anr. Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5669

Bharatiya Nyaya Sanhita, 2023-Sections 223, 329(3), 352, 351(2), 324(2) r/w 3(5)BNSS-Section 528

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High Courts13 Aug 2026Disposed Of

K. Amarshwar & Ors. Vs State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5670

Bharatiya Nyaya Sanhita, 2023-Sections 329(3), 324(4), 351(2), 189Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 528, 35(3)

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High Courts13 Aug 2026Disposed Of

M/s. Infosys BPM Ltd. Vs The Additional Commissioner Of Central Tax & Ors.

Telangana High Court · (2026) 08 TEL CK 5671

Central Goods and Services Tax Act, 2017-Section 73, 112, 112(8)Constitution of India-Article 226CPC-Section 151

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High Courts13 Aug 2026Disposed Of

Gajula Sri Krishna Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5672

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 144(3), 528

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High Courts13 Aug 2026Disposed Of

Mohd. Mumtaz Ahmed Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5673

Greater Hyderabad Municipal Corporation Act 1955-Sections 455-A, 455-AAConstitution of India-Article 226CPC-Section 151

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High Courts13 Aug 2026Disposed Of

Sri Sheri Hanmaiah Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5674

Constitution of India-Articles 226, 14, 21, 300-ACPC-Section 151

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High Courts13 Aug 2026Disposed Of

K.Chenna Reddy Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5675

Constitution of India-Article 226, 14, 16, 300-ACPC-Section 151

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High Courts13 Aug 2026Disposed Of

Sri Singarikonda Srinivasulu & Ors. Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5676

Constitution of India-Articles 226, 14, 19(1)(g), 300-ACPC-Section 151Registration Act, 1908

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High Courts13 Aug 2026Disposed Of

M/s. Sri Vinayaka Agro Industries Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5677

Constitution of India-Article 226, 14, 19(1)(g), 300-ACPC-Section 151

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High Courts13 Aug 2026Disposed Of

K. Jivan Rao Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5678

Constitution of India-Article 226, 14, 21, 300(A)CPC-Section 151

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High Courts13 Aug 2026Disposed Of

Medari Arogyam Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5679

Constitution of India-Article 226CPC-Section 151

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High Courts13 Aug 2026Disposed Of

Lekkala Lakshman Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5680

Constitution of India-Article 226, 14 and 16CPC-Section 151

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High Courts13 Aug 2026Disposed Of

Pallegadda Kista Reddy & Anr. Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5681

Constitution of India-Article 226CPC-Section 151

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High Courts13 Aug 2026Disposed Of

Imroze Ahmed Vs The Union Of India & Ors.

Telangana High Court · (2026) 08 TEL CK 5682

Constitution of India-Article 226Indian Penal Code-Section 498-A, 406, 506D.P. Act-Section 4 & 6

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High Courts13 Aug 2026

Primary Agricultural Cooperative Society Limited Vs The Income Tax Officer Ward 1 & Ors.

Telangana High Court · (2026) 08 TEL CK 5683

Income Tax Act, 1961-Section 147, 144, 148A, 156CPC-Section 151Constitution of India-Article 226, 14, 19(1)(g), 265

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High Courts13 Aug 2026Disposed Of

K.Niraj Reddy Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5684

Indian Penal Code, 1860-Sections 341, 447, 427 r/w 34BNSS-Section 528

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High Courts13 Aug 2026Disposed Of

Sandip Panjab Bokhare & Anr. Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5685

Bharatiya Nyaya Sanhita, 2023-Section 318(4)Essential Commodities Act, 1955-Section 7Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 35(3)

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High Courts13 Aug 2026Disposed Of

Sri Pujari Sekhar Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5686

Constitution of India-Article 226CPC-Section 151Telangana Municipalities Act, 2019

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