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12,30,332 judgments in All Courts · page 896 of 61,517

Tribunals and Commissions12 Aug 2026Allowed

Narayan Securities Limited Vs ITO, Ward 17(4), New Delhi

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6711

Income Tax Act, 1961-Section 143(3), 115JB, 143(1), 143(2), 142(2), 68, 10(38), 69CSEBI ActSEBI (Prohibition of fraudulent and unfair trade practices relating to Securities market) Regulation 2003

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Tribunals and Commissions12 Aug 2026

Dinesh Kumar Panwar Vs Income Tax Officer, Ward 44(6)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6710

Income Tax Act, 1961-Section 250, 144, 139, 142(1), 144(1)

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Tribunals and Commissions12 Aug 2026Partly Allowed

DCIT, Circle-16(1), New Delhi Vs Nature Pearls Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6709

Income Tax Act, 1961-Section 68, 69C, 147, 148, 151

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Tribunals and Commissions12 Aug 2026Allowed

VRS Foods Limited Vs Joint Commissioner Of Income Tax Officer Central Circle Range-4 New Delhi

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6708

Income Tax Act, 1961-Section 271DA, 269ST, 274 r.w.s. 271DA

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Tribunals and Commissions12 Aug 2026Allowed

M/s. Priority Media Pvt. Ltd. Vs Asstt. Commissioner of Income Tax

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6707

Income Tax Act, 1961-Section 36(1)(iii), 68, 69C, 132, 132(4), 139, 142(1), 143(3), 144, 144B(6)(xi), 147, 148, 151, 250, 234A, 234B, 234C

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Tribunals and Commissions12 Aug 2026Partly Allowed

Shalini Kanwar Chand Anand Vs ACIT, Circle International Taxation -1 (2) (1)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6705

Income Tax Act, 1961-Section 143(3), 144C(13), 48, 50C, 54

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Tribunals and Commissions12 Aug 2026Dismissed

DCIT Circle -18 Vs Sh. Naveen Manchanda

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6698

Income Tax Act-Section 69A, 147, 148, 153C, 143(3), 153DSEBI Act-Section 11(1), 11(4), 11B

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Tribunals and Commissions12 Aug 2026Dismissed

ITO, Ward 18(3), New Delhi Vs M/s. Norm Consultants Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6695

Income Tax Act, 1961-Section 147, 144, 143(2), 148, 143(1), 68, 143(3)

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Tribunals and Commissions12 Aug 2026Partly Allowed

Nita Puri Vs DCIT, CC-20

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6694

Income Tax Act, 1961-Section 143(3), 69A, 115BBE, 132

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Tribunals and Commissions12 Aug 2026Allowed

Vikram Kapoor Vs ITO, Ward-47(3)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6741

Income Tax Act, 1961-Section 143, 143(3), 147, 148

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Tribunals and Commissions12 Aug 2026Partly Allowed

VRC Constructions India Pvt. Ltd. Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6740

Income Tax Act, 1961-Section 143(3), 2(24)(x), 14A, 8D, 36(1)(va), 139(1)Employees Provident Fund ActFinance Act, 2022

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Tribunals and Commissions12 Aug 2026

Asstt. Commissioner Of Income Tax, Central Circle-3, New Delhi Vs Sh. Charu Shekhar Gupta

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6739

Income Tax Act, 1961-Section 271(1)(C), 131, 132(4), 143(3)

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Tribunals and Commissions12 Aug 2026

Kusum Healthcare Private Limited Vs Deputy Commissioner Of Income Tax, Circle 13(1)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6579

Income Tax Act, 1961-Section 35(2AB), 234A, 234C, 234F

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Tribunals and Commissions12 Aug 2026Allowed

Shyamjee Prepaid Services Vs ITO-Ward 49(1), Delhi

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6645

Income Tax Act, 1961-Section 147, 144

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Tribunals and Commissions12 Aug 2026Dismissed

Delhi State Industrial & Infrastructure Development Corporation Limited Vs Deputy Commissioner Of Income Tax, Circle-7(1)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6602

Income Tax Act, 1961-Section 143(3), 40(a)(ia), 37, 43B, 143(1), 10(46), 10(46)(c)

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Tribunals and Commissions12 Aug 2026Allowed

Vipin Khandelwal Vs. Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6596

Income Tax Act, 1961-Section 271D, 269SS, 269ST, 271DA, 206CCPC-Order VII Rule 11(a) and (d)

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Tribunals and Commissions12 Aug 2026Allowed

Vipin Khandelwal Vs Commissioner Of Income Tax (Appeals)/National Faceless Appeal Centre, Delhi

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6314

Income Tax Act, 1961-Section 271D, 269SS, 269ST, 271DA, 206CCPC-Order VII Rule 11(a) and (d)

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Tribunals and Commissions12 Aug 2026Allowed

Vipin Khandelwal Vs Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6281

Income Tax Act, 1961-Section 206C, 269SS, 269ST, 271D, 271DACPC-Order VII Rule 11(a), (d)

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Tribunals and Commissions12 Aug 2026

Vipin Khandelwal Vs Commissioner Of Income Tax (Appeals)/National Faceless Appeal Centre, Delhi

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6264

Income Tax Act, 1961-Section 271D, 269SS, 269ST, 271DA, 206CCPC-Order VII Rule 11(a) and (d)

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High Courts12 Aug 2026

Varun Vs Food Corporation Of India & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 6087

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