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High Courts18 Aug 2026Disposed Of

Sant Kumar Rao Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 1613

Bihar Zila Parishad/Nagar Nikay Secondary and Senior Secondary School Service (Appointment, Promotion, Transfer, Disciplinary Proceedings and Service Conditions) Rules, 2020-Rule 8, 7 and 8Bihar State Senior Secondary School Headmaster (Appointment, Promotion, Transfer, Disciplinary Proceedings and Service Conditions) Rules, 2021
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High Courts18 Aug 2026Dismissed

Raj Kumar Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 1616

Electricity Act, 2003-Section 135, 126, 135(2)Constitution of India-Article 21, 226Code of Criminal Procedure, 1973-Sections 200, 202, 482, Chapter XIV, 156(1), 155(2)
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High Courts18 Aug 2026Partly Allowed

Vivekanand Singh Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 1589

Industrial Disputes Act, 1947-Section 11-AConstitution of India-Article 226, 136Bihar Government Servants (CCA) Rules, 2005-Rule 12, 12(ii), Sub Rule 1 of Rule 12, Sub-rule (2), Sub Rule 4, Sub-rule (4), Sub Rule 5, Sub-rule (6), Sub-rule (7), 10, Sub-rule (8)
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High Courts18 Aug 2026Allowed

XXX Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 1588

Juvenile Justice (Care and Protection of Children) Act, 2015-Section 74, 102, 12, 3, 3(iv), 3(xii), 3(xiii)Bharatiya Nyaya Sanhita, 2023-Section 65(2)Protection of Children from Sexual Offences Act-Sections 4 and 6
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