High Courts18 Aug 2026Disposed of
M/S Taluka Mahila Multipurpose Co-Operative Society Vs State of Karnataka and Others
Karnataka High Court · 2026:KHC-K:7855
Constitution of India-Article 226, 227
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12,30,331 judgments in All Courts · page 838 of 61,517
High Courts18 Aug 2026Partly Allowed
Hemant Prabhakar Hinge Vs Hon’ble Chairman, Aund Shikshan Mandal & Ors.
Bombay High Court · (2026) 08 BOM CK 2278
Standard CodeMaharashtra Civil Services (Discipline and Appeal) Rules, 1979Constitution of India-Article 227, 226
High Courts18 Aug 2026Disposed Of
H.M. Tambourine Apartment Owners Association & Anr. Vs Bangalore Development Authority & Ors.
Karnataka High Court · (2026) 08 KAR CK 2181
Karnataka Societies Registration Act, 1960Companies Act, 1956Karnataka High Court Act, 1961-Section 4
High Courts18 Aug 2026Dismissed
Arjunappa Vs Smt. Ramakka & Ors.
Karnataka High Court · (2026) 08 KAR CK 2180
High Courts18 Aug 2026Dismissed
T. Lokprakash Reddy, Dead By Lrs & Anr. Vs Mr. A.R.S. Chitra Reddy & Ors.
Karnataka High Court · (2026) 08 KAR CK 2179
Indian Succession Act, 1925-Section 63, 68Indian Evidence Act-Section 50, 114, 68
High Courts18 Aug 2026Dismissed
The Divisional Controller, Divisonal Office, Nekrtc Bagalkot Vs Sunanda & Ors.
Karnataka High Court · (2026) 08 KAR CK 2178
MV Act-Section 173(1)
High Courts18 Aug 2026Partly Allowed
Lakshmamma Vs Prasannakumar. S. & Ors.
Karnataka High Court · (2026) 08 KAR CK 2177
MV Act-Section 173(1)
High Courts18 Aug 2026Partly Allowed
Prakash & Ors. Vs Harish P.G. & Anr.
Karnataka High Court · (2026) 08 KAR CK 2176
Motor Vehicles Act-Section 173(1)
High Courts18 Aug 2026Partly Allowed
Sri Subramanya & Ors. Vs M/s United India Insurance Co. Ltd. & Anr.
Karnataka High Court · (2026) 08 KAR CK 2175
MV Act-Section 173(1)IPC-Sections 279, 304-A, 283
High Courts18 Aug 2026Disposed Of
Royal Orchid Hotels Limited Vs GHD Hotels LLP & Ors.
Karnataka High Court · (2026) 08 KAR CK 2174
Companies Act, 1956Arbitration and Conciliation Act, 1996-Section 37(1)(B), 9High Court of Karnataka Arbitration (Proceedings Before the Courts) Rules, 2001-Rule 9
High Courts18 Aug 2026Partly Allowed
Smt. Thimmamma & Ors. Vs Sri. Fakriappa N Nadalahalli & Anr.
Karnataka High Court · (2026) 08 KAR CK 2173
Workmen Compensation Act-Section 30(1), 2(1)(m)MV Act-Section 3 r/w 181ECA-Section 4
High Courts18 Aug 2026Dismissed
Sri. B. Rajappa & Anr. Vs Nolamba Lingayatha Sangha (Regd.) & Ors.
Karnataka High Court · (2026) 08 KAR CK 2172
CPC-Order 43 Rule 1(r), 39 Rule 1, 39 Rule 2, Section 151, XXXIX Rule 1, XXXIX Rule 2, XXXIX Rule 3, XLIII Rule 1, 104, XLIII Rule 1 (r), Rule 2A, 4, 10 of Order XXXIX, 3 of Order XXXIX
High Courts18 Aug 2026Partly Allowed
Smt. Padma B S Vs Sri Harisha B S & Anr.
Karnataka High Court · (2026) 08 KAR CK 2171
MV Act-Section 173(1)
High Courts18 Aug 2026Allowed
Smt. Sahera Banu & Ors. Vs The State Of Karnataka
Karnataka High Court · (2026) 08 KAR CK 2170
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 80(2), 85, 3(5)
High Courts18 Aug 2026Allowed
Nagaraj & Ors. Vs The State Of Karnataka
Karnataka High Court · (2026) 08 KAR CK 2169
Bharatiya Nyaya Sanhita, 2023-Sections 189(2), 191(2), 191(3), 115(2), 118(2), 352, 351(2) read with Section 190
High Courts18 Aug 2026Partly Allowed
Sri Chiranjeevi.B.T. Vs Sri N.Ramalingegowda & Anr.
Karnataka High Court · (2026) 08 KAR CK 2196
MV Act-Section 173(1)
High Courts18 Aug 2026Partially allowed
Sri Shivamurthy @ Murthy C Vs ICICI Lombard General Insuerance Company Ltd & Anr.
Karnataka High Court · (2026) 08 KAR CK 2125
MV Act-U/S.173(1)
High Courts18 Aug 2026Partially allowed
Smt. Adilakshmamma & Ors. Vs Sri. N. Ramesh & Ors.
Karnataka High Court · (2026) 08 KAR CK 2130
MV Act-Section 173(1)
High Courts18 Aug 2026Allowed
Sri. Kumodhara. P.B. Vs Smt. Vasanthi A. M.
Karnataka High Court · (2026) 08 KAR CK 2131
Hindu Marriage Act, 1955-Sections 13(1)(ia), 13(1)(ib), 25Protection of Women from Domestic Violence Act, 2005Family Courts Act, 1984-Section 19(1)
High Courts18 Aug 2026Partially allowed
Sri Adithya V Vs Sri Anil Kumar Yadav & Anr.
Karnataka High Court · (2026) 08 KAR CK 2132
MV Act-173(1)