High Courts19 Aug 2026Partly Allowed
Pawan Vs The Controller, The M.S.R.T.C.
Bombay High Court · (2026) 08 BOM CK 3358
Minimum Wages Act
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 819 of 61,517
High Courts19 Aug 2026Allowed
Anuja d/o Jagannath Rathod (Patil) Vs Rameshwar Prakash Mundale & Ors.
Bombay High Court · (2026) 08 BOM CK 3359
Motor Vehicles ActMinimum Wages Act
High Courts19 Aug 2026Dismissed
Sau. Shubhangi Ashish Dandale & Anr. Vs Ashish
Bombay High Court · (2026) 08 BOM CK 3361
Code of Criminal Procedure-Section 125, 125(4), 161, 397
High Courts19 Aug 2026Allowed
Mr. Mohmmad Anas Moh. Amin Akbani Vs The District Caste Certificate Scrutiny Committee
Bombay High Court · (2026) 08 BOM CK 3363
High Courts19 Aug 2026Allowed
Mr. Dhyaneshwar Dodke Vs Deputy Director And Member Secretary, The Scheduled Tribe Certificate Scrutiny Committee, Yavatmal & Ors.
Bombay High Court · (2026) 08 BOM CK 3364
High Courts19 Aug 2026Dismissed
Union Biblical Seminary Association & Anr. Vs The Learned Joint Charity Commissioner & Ors.
Bombay High Court · (2026) 08 BOM CK 4983
Societies Registration Act, 1860Maharashtra Public Trusts Act-Section 41-E
High Courts19 Aug 2026Allowed
Haris Amin Akbani Vs The Scheduled Tribe Caste Certificate Scrutiny Committee
Bombay High Court · (2026) 08 BOM CK 3367
High Courts19 Aug 2026Dismissed
Balbir Choudhary & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 2693
Code of Criminal Procedure, 1973-Section 482
High Courts19 Aug 2026Allowed
Santosh Kumar & Ors. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2692
BNS, 2023-Section 303(2), 317(2)Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)
High Courts19 Aug 2026Dismissed
Praveen Kumar @ Praveen Kumar Gupta Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 08 JH CK 2689
Code of Criminal Procedure-Section 482, 144
High Courts19 Aug 2026Disposed Of
Varsha Srivastava & Anr. Vs Kishore Kumar Rajak
Jharkhand High Court · (2026) 08 JH CK 2688
Cr.P.C.-Section 482Domestic Violence Act
High Courts19 Aug 2026Disposed Of
Kartik Jha & Anr. Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 08 JH CK 2686
High Courts19 Aug 2026Dismissed
Shatrughan Kumar Shatru Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2711
I.P.C.-Sections 147, 353, 332, 149, 341, 323, 333, 307, 452, 477, 354, 342, 427Probation of Offenders Act, 1958-Section 4
High Courts19 Aug 2026Dismissed
Bernard Ekka Vs State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 08 JH CK 2710
Indian Penal Code-Section 324, 148, 447, 109, 427, 307, 34, 334Code of Criminal Procedure, 1973-Section 357 (1), 313
High Courts19 Aug 2026Disposed Of
The State Of Jharkhand & Ors. Vs Tarkeshwar Prasad Singh & Anr.
Jharkhand High Court · (2026) 08 JH CK 2708
Jharkhand Pension Rules, 2000-Rule 43(b)Constitution of India-Article 300A, 20(2)
High Courts19 Aug 2026Dismissed
National Insurance Co. Ltd. Vs Zubaida Khatoon & Anr.
Jharkhand High Court · (2026) 08 JH CK 2706
Motor Vehicles Act, 1988-Section 163-A, Second Schedule, 140, 166, 171Code of Civil Procedure-Order XLI Rule 33
High Courts19 Aug 2026Allowed
M/s. S.S. Trade Link & Anr. Vs. Union Of India & Ors.
Calcutta High Court · (2026) 08 CAL CK 2829
SARFAESI Act, 2002-Section 17Recovery of Debts and Bankruptcy Act, 1993-Section 3, 17A(2)Recovery of Debts Due to Banks and Financial Institutions Act, 1993-Section 3
High Courts19 Aug 2026Dismissed
Pankaj Kumar Giri Vs Union Of India & Ors.
Calcutta High Court · (2026) 08 CAL CK 2830
Constitution of India-Article 12, 226Companies Act, 2013-Section 2(6), 2(87), 2(45)Life Insurance Corporation Act, 1956
High Courts19 Aug 2026Allowed
CESC Limited & Anr. Vs The Ombudsman & Ors.
Calcutta High Court · (2026) 08 CAL CK 2831
West Bengal Electricity Regulatory Commission (Guidelines for Establishment of a Forum for Redressal of Grievances of Consumers and Time and Manner of Dealing with such Grievances by the Ombudsman) Regulations, 2006West Bengal Electricity Regulatory Commission (Recovery of Expenditure for Providing New Connection) Regulations, 2005-Regulation 18, 19Electricity Act, 2003-Section 43, 42(6)
High Courts19 Aug 2026Allowed
Ujjal Kumar Ghosh & Anr. Vs Umesh Chandra Mohapatra & Anr.
Calcutta High Court · 2025 INSC 267
Code of Criminal Procedure, 1973-Section 482, 197, 313Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 120B/420/468/471, 420/120B, Sec 120B, Sec 420, Sec 468, Sec 471, 197, 166-A, 166-B, 354, 354-A, 354-B, 354-C, 354-D, 370, 375, 376, 376-A, 376-AB, 376-C, 376-D, 376-DA, 376-DB, 509