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12,30,561 judgments in All Courts · page 817 of 61,529

High Courts19 Aug 2026Partly Allowed

Smti Tame Yape & Ors

Gauhati High Court · (2026) 08 GAU CK 4113

Group-C Recruitment Rules, 1982Arunachal Pradesh Secretariat Sub-ordinate Service Rules, 1989General Arunachal Pradesh Superintendent Group-B Non-Gazetted (Ministerial) Common Recruitment Rules, 2011
High Courts19 Aug 2026Partly Allowed

Mr. Anup Vikal Vs State Of Maharashtra & Ors.

Bombay High Court · (2026) 08 BOM CK 3548

Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 18, 13(2), 13(3)(i), 13(3)(ii), 14(1), 14(2), 17, 13(1), 11, 9, 18(1), 2(n), 3, 2(o), 1(2), 10, 10(2), 15, 11(1), 13, 13(3), 14Constitution of India-Article 226, 14 and 15, 21, 14, 15, 19(1)(g) and 21, 227Code of Civil Procedure, 1908-Order 41 Rule 23
High Courts19 Aug 2026Partly Allowed

Benninger India Pvt Ltd Vs First Space Infra LLP & Ors.

Bombay High Court · (2026) 08 BOM CK 4934

Commercial Courts Act, 2015-Section 2(1)(c), 2(1)(c)(vii), 2Maharashtra Rent Control Act-Section 3Code of Civil Procedure, 1908-Order XV-A, XV-A Rule 1, Rule (1) of Order XV-A, (2) of Order XV-A, Section 122, XX Rule 12, XXXIX Rule 10, 151