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High Courts19 Aug 2026Allowed

Ujjal Kumar Ghosh & Anr. Vs Umesh Chandra Mohapatra & Anr.

Calcutta High Court · 2025 INSC 267

Code of Criminal Procedure, 1973-Section 482, 197, 313Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 120B/420/468/471, 420/120B, Sec 120B, Sec 420, Sec 468, Sec 471, 197, 166-A, 166-B, 354, 354-A, 354-B, 354-C, 354-D, 370, 375, 376, 376-A, 376-AB, 376-C, 376-D, 376-DA, 376-DB, 509
High Courts19 Aug 2026Dismissed

Ashok Jaiswal Vs Amalendu Kumar Nandi

Calcutta High Court · (2026) 08 CAL CK 2837

West Bengal Premises Tenancy Act, 1997-Section 2(g), 6(1)(d)Code of Civil Procedure-Order VI Rule 16, VI Rule 4, VI Rule 2Hindu Succession Act
High Courts19 Aug 2026Disposed Of

Smt Manpreeth R. Vs Sri. Sandeep. R.

Karnataka High Court · (2026) 08 KAR CK 2160

Constitution of India-Article 227, 21Guardians and Wards Act, 1890-Section 12Code of Civil Procedure, 1908-Section 151