JUDGMENT DATABASE

Search 12,30,569 Indian judgments.

12,30,569 judgments in All Courts · page 822 of 61,529

High Courts19 Aug 2026Allowed

Sabanna Vs The State Of Karnataka & Anr.

Karnataka High Court · (2026) 08 KAR CK 2004

Bharatiya Nyaya Sanhita, 2023-Sections 74, 352, 351(2)The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989-Sections 3(1)(r)(s), 3(2)(va), 18Criminal Procedure Code, 1973-Section 161

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High Courts19 Aug 2026Disposed Of

Tanmaya Nag & Anr. Vs State of Odisha

Orissa High Court · (2026) 08 OHC CK 1917

BNSS, 2023-Section 483NDPS Act-Section 21(c)/25/29, Sec.37Drugs and Cosmetics Act-Sec.13

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High Courts19 Aug 2026Disposed Of

Barali Suraj Ramkeval @ Suraj Ramkeval Barali & Ors. Vs State of Odisha

Orissa High Court · (2026) 08 OHC CK 1919

BNSS, 2023-Section 483NDPS Act-Section 20(b)(ii)(C), 37

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High Courts19 Aug 2026Allowed

Sukadeb Mondal & Ors. Vs State Of Orissa

Orissa High Court · (2026) 08 OHC CK 1921

BNSS, 2023-Section 483, U/S.483NDPS Act-U/Ss.20(b)(ii)(C)/25/29, Section 37

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High Courts19 Aug 2026Allowed

Nalini Prava Singh Vs Biswajit Natha

Orissa High Court · (2026) 08 OHC CK 1922

Constitution of India-Articles 226 and 227Code of Civil Procedure-Order 6 Rule 17, VI, Rule 17, II Rule 2

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High Courts19 Aug 2026Allowed

Sahanawaz Khan & Ors. Vs State Of Odisha

Orissa High Court · (2026) 08 OHC CK 1574

BNSS, 2023-Section 483BNS-Sections 281/303(2)/109/111(2)(3)/3(5)Prevention of Cruelty to Animals Act-Section 11

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High Courts19 Aug 2026Disposed of

Manager, T.P. Hub, The Oriental Insurance Co. Ltd., BBSR Vs Laxmipriya Sahoo & Ors.

Orissa High Court · (2026) 08 OHC CK 1575

Motor Vehicles Act, 1988-Section 173(1)Right to Information Act

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High Courts19 Aug 2026Allowed

Minakshi Behera Vs Avisek Pradhan

Orissa High Court · (2026) 08 OHC CK 1927

Code of Civil Procedure-Section 24Hindu Marriage Act, 1955-Section 13(1)(ib), 9, 13(B)Orissa High Court Video Conferencing for Courts Rules, 2020

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High Courts19 Aug 2026Allowed

Swagatika Barik Vs Asutosh Barik

Orissa High Court · (2026) 08 OHC CK 1928

Code of Civil Procedure-Section 24Orissa High Court Video Conferencing for Courts Rules, 2020

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High Courts19 Aug 2026Disposed Of

Manoj Kumar Barik Vs State Of Odisha & Ors.

Orissa High Court · (2026) 08 OHC CK 1929

Indian Contract Act, 1872-Section 56Import Trade Control Order No. 2-ITC/48, dated March 6, 1948-Clause 1, (v) of paragraph (a)

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High Courts19 Aug 2026Disposed Of

Hemanta Kumar Pattanaik Vs Board Of Directors, Cuttack Gramin Bank & Anr.

Orissa High Court · (2026) 08 OHC CK 1931

Constitution of India-Articles 226 and 227

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High Courts19 Aug 2026Allowed

Sanjib Kumar Bala Vs Union Of India & Ors.

Orissa High Court · (2026) 08 OHC CK 1932

Constitution of India-Article 226

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High Courts19 Aug 2026Allowed

Amiya Mohan Dash Vs Apana Tripathy

Orissa High Court · (2026) 08 OHC CK 1935

Orissa High Court Video Conferencing for Courts Rules, 2020

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High Courts19 Aug 2026Disposed of

Gopinath Parida @ Gopi & Anr. Vs State of Odisha

Orissa High Court · (2026) 08 OHC CK 1576

BNSS-Section 483BNS-U/Ss.318(4)/ 336(3)/ 319(2)/ 61(2)/ 3(5)/ 111(2)(b)/ 111(4)(6)

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High Courts19 Aug 2026Allowed

Golak @ Golakha Sahu & Ors. Vs State of Odisha

Orissa High Court · (2026) 08 OHC CK 1581

BNSS, 2023-Section 483NDPS Act-Section 20(b)(ii)(C), 37

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High Courts19 Aug 2026Disposed Of

Mohammed Iqbal @ Iqbal @ Raja Vs State of Orissa

Orissa High Court · (2026) 08 OHC CK 1938

BNSS, 2023-Section 483BNS-Ss. 331(3)/305(a)/61(2)/111(2)/3(5)Arms Act-Sec. 25(1A)/27

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High Courts19 Aug 2026Disposed Of

Bachu @ Mrinalkanti Bhoi & Anr. Vs State of Odisha

Orissa High Court · (2026) 08 OHC CK 1940

BNSS, 2023-Section 483NDPS Act-Section 20(b)(ii)(C)/29, 20(b)(ii)(A), 20(b)(ii)(B), 37Bihar & Orissa Excise Act-Section 47(A)

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High Courts19 Aug 2026Disposed Of

Ashim Kumar Das Vs State Of Orissa

Orissa High Court · (2026) 08 OHC CK 1941

BNSS, 2023-Section 483NDPS Act-U/Ss.20(b)(ii)(C), U/S.20(b)(ii)(B), Section 37

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High Courts19 Aug 2026Allowed

Rahul Sahani & Ors. Vs State of Odisha

Orissa High Court · (2026) 08 OHC CK 1945

BNSS-Section 483NDPS Act-Section 20(b)(ii)(C), Sec.37

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High Courts19 Aug 2026Disposed Of

Santosh Kumar Barad Vs State Of Odisha

Orissa High Court · (2026) 08 OHC CK 1947

BNSS, 2023-Section 483, U/S.483BNS-U/Ss.318(2)/318(4)/319(2)/336(2) /338/336(3)/340(2), offence U/S.338IT Act-Section 66(D)

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