Tribunals and Commissions19 Aug 2026
Seema Kumari Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6644
Income-tax Act, 1961-Section 147, 69A
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 811 of 61,517
Tribunals and Commissions19 Aug 2026Allowed
Bimla Gola Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6643
Income-tax Act, 1961-Section 147, 144, 148A, 56(2)(vii), 149(1)(b)
Tribunals and Commissions19 Aug 2026Allowed
Sompal Singh Vs Income Tax Officer, Muzaffarnagar Ward-3(1)(4)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6642
Income-tax Act, 1961-Section 147
Tribunals and Commissions19 Aug 2026Allowed
GCL (India) Pvt. Ltd. Vs ACIT(OSD)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6421
Income Tax Act, 1961-Section 250, 143(2), 142(1), 133(6), 68, 147, 148, 250(6)
Tribunals and Commissions19 Aug 2026Allowed
Senatech India Pvt. Ltd. Vs DC/ACIT TP 3(2)(2)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6419
Income Tax Act, 1961-Section 250, 271G, 273B, 274, 275, 92CA, 92CA(2), 92CA(3), 92D, 92D(1), 92D(3)Income Tax Rules-Rule 10D, 10D(1), 10D(1)(iii), 10D(3)
Tribunals and Commissions19 Aug 2026Dismissed
ACIT, Circle-1(2) Vs Acme Cleantech Solutions Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6411
Income Tax Act, 1961-Section 250, 143(3), 144C(3), 92B, 14A, 144, 10, 57(iii)Income Tax Rules, 1962-Rule 10B(2), 8D
Tribunals and Commissions19 Aug 2026
Vishnoi Traders Pvt. Ltd. Vs ITO, Ward -2(4)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6410
Income Tax Act, 1961-Section 147, 148, 143(3), 68
Tribunals and Commissions19 Aug 2026Partly Allowed
M/s China Construction Sausum (I) Pvt. Ltd. Vs DCIT, Central Circle-13, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6409
Income Tax Act, 1961-Section 143(3), 153A, 143(2), 127, 132, 142(1), 133(6), 145(3), 40(a)(ia)CGST Act 2017-Section 29
Tribunals and Commissions19 Aug 2026Allowed
Ravindra Vs. ITO Charkhi Dadri
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6407
Income-tax Act, 1961-Section 147, 148, 148A(6), 149, 149(1), first proviso to Section 149(1), 151, 69A, 271(1)(c)Finance Act, 2021TOLA-Section 2, 3, 3(1)
Tribunals and Commissions19 Aug 2026Allowed
Revelation Unique Retail And Marketing Pvt. Ltd. Vs Assistant Commissioner Of Income Tax, Central Circle -3, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6405
Income Tax Act, 1961-Section 250, 144, 132, 127, 153C, 153A, 142(1), 274, 272A(1)(d), 69A, 115BBE, 234B, 2340, 142A
Tribunals and Commissions19 Aug 2026
ACIT Vs M/s POSCO International India Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6404
Income Tax Act, 1961-Section 250, 143(3), 144C(3), 92CA(3)Income Tax Rules, 1962-Rule 10AB, 10B, 10B(1)(b), 10B(1)(b)(i)
Tribunals and Commissions19 Aug 2026Allowed
Vinod Kumar Gupta Vs ACIT Central Circle-27
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6403
Income Tax Act, 1961-Section 142(1), 144B, 147, 148, 148A(b), 148A(d), 149, 149(1)(b), 149A(C), 149A(d), 151Taxation and other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3Finance Act, 2021
Tribunals and Commissions19 Aug 2026Partly Allowed
I Home And Infrastructure Pvt. Ltd. Vs Deputy Commissioner Of Income Tax, Central Circle-28
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6397
Income Tax Act, 1961-Section 132, 132A, 147 to 151, 148, 148A, 153C, 153C(1), 153C(3), first proviso to Section 153C
Tribunals and Commissions19 Aug 2026Dismissed
Asstt. Commissioner Of Income Tax, Circle-1(1) Vs Ansal Housing Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6392
Income Tax Act, 1961-Section 271(1)(c), 274Constitution of India-Article 14
Tribunals and Commissions19 Aug 2026Partly Allowed
M/s. Grow More Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6391
Income-tax Act, 1961-Section 143(3), 144B, 10(1), 10
Tribunals and Commissions19 Aug 2026
Udmi Ram Saraswati Devi Jindal Charitable Trust Vs Income Tax Officer, Exemptions
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6390
Income Tax Act, 1961-Section 12A, 12A(1)(ac)(ii), 12AB, 12AB(1)(b), 12AB(4), 80G
Tribunals and Commissions19 Aug 2026Allowed
Beri & Beri Cold Storage Vs ITO
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6389
Income-tax Act, 1961-Section 147, 144B
Tribunals and Commissions19 Aug 2026
NKG Electronics Pvt. Ltd. Vs Ward 17(3)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6388
Income Tax Act, 1961-Section 147, 143(3), 68, 271(1)(c), 148, 69C
Tribunals and Commissions19 Aug 2026
ACIT Vs. MSG Fashions Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6382
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions19 Aug 2026Allowed
Surender Singh Vs ITO Ward 1, Bhiwani
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6342
Income Tax Act, 1961-Section 271(1)(c), 148, 142(1), 144, 274, 250