Tribunals and Commissions19 Aug 2026
Renu Arora & Anr. Vs Indian Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 5264
CPC-Order 22, 22 Rule 1, 22 Rule 2, 22 Rule 2-B, 22 Rule 4Limitation Act, 1963-Article 120, 121SARFAESI Act
JUDGMENT DATABASE
Search 12,30,525 Indian judgments.
12,30,525 judgments in All Courts · page 813 of 61,527
High Courts19 Aug 2026
Zenlayer Networks India Private Limited Vs Union Of India & Ors.
Delhi High Court · (2026) 08 DEL CK 5243
Customs Act-Section 111, 112, 114, 28(4), 112(a), 114AA, 112(a)(i), 128Constitution of India-Article 226
High Courts19 Aug 2026
Shoaib Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 08 UK CK 5234
BNS, 2023-Section 103(1), 109(1), 190, 191(2), 191(3), 333, 351(2), 352, 61(2), 3(5), 115(2), 311, 321(2), 238Arms Act-Section 3, 25, 30
High Courts19 Aug 2026
M/s. Allwyn Watches Ltd. (In Liqn.) Vs The Deputy General Manager & Ors.
Telangana High Court · (2026) 08 TEL CK 5493
Companies Act, 1956-Section 457(1)(e), 460(4)Companies (Court) Rules, 1959-Rule 9, 168, 275, 276, 290
High Courts19 Aug 2026
Rohit Garg & Ors. Vs The Deputy Director, O/o Directorate of Enforcement & Anr.
Telangana High Court · (2026) 08 TEL CK 5494
BNSS-Section 528Cr.P.C.-Section 362Constitution of India-Article 215
High Courts19 Aug 2026Disposed Of
Mohammed Shabbir & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5495
Bharatiya Nyaya Sanhita, 2023-Section 85 read with 3(5)Dowry Prohibition Act, 1961-Section 4Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3), 528
High Courts19 Aug 2026Disposed Of
Katika Priyanka Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5496
Bharatiya Nyaya Sanhita, 2023-Section 85, 3(5), 318, 318(4)Dowry Prohibition Act, 1961-Sections 3 and 4BNSS-Section 528
High Courts19 Aug 2026Disposed Of
Nameera @ Rithika Varma @ Muddasani Rithivika Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5497
Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 351(2), 115(2)Indian Penal Code, 1860-Section 498-ABharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts19 Aug 2026Allowed
Katravath Ravi & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5498
Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts19 Aug 2026Allowed
Sirigiri Sampath & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5499
Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts19 Aug 2026Allowed
Gade Innaiah @ Gade Inna Reddy Vs The State Of Telangana
Telangana High Court · 2026 INSC 2
National Investigation Agency Act, 2008-Section 21Bharatiya Nagrik Suraksha Sanhita-Section 528Bharatiya Nyaya Sanhita-Section 152
High Courts19 Aug 2026Disposed Of
Kummari Vamshi Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5501
BNSS-Section 528BNS-Sections 296(b), 351(2), 118(2)
High Courts19 Aug 2026Disposed Of
Devarakonda Ganesh Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5502
Indian Penal Code, 1860-Sections 143, 341, 504 read with 149BNSS-Section 528
High Courts19 Aug 2026Disposed Of
G. Narasimha Reddy Vs Marina Jawahar & Ors.
Telangana High Court · (2026) 08 TEL CK 5503
Urban Land (Ceiling and Regulation) Act, 1976CPC-Section 151
High Courts19 Aug 2026Disposed Of
M/s. Sri Ganesh Traders & Anr. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5504
Constitution of India-Article 226, 19(1)(g)Fertilizer (Control) Order, 1985-Clause 28(2), Proviso to Clause 28(2)CPC-Section 151
High Courts19 Aug 2026Disposed Of
Nalumasu Madhavi & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5505
Bharatiya Nyaya Sanhita, 2023-Section 85Dowry Prohibition Act, 1961-Section 4BNSS-Section 528
High Courts19 Aug 2026Disposed Of
Shaik Abdul Samad Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5506
Bharatiya Nyaya Sanhitha, 2023-Sections 109, 85, 352(2) r/w 3(5)Dowry Prohibition Act, 1961-Section 3B.N.S.S.-Section 528
High Courts19 Aug 2026Disposed Of
T. Srinivasa Rao Vs State Of Andhra Pradesh & Ors.
Telangana High Court · (2026) 08 TEL CK 5507
Constitution of India-Articles 14, 16, 21CPC-Section 151
High Courts19 Aug 2026Disposed Of
Dasari Kiran Kumar Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5508
Bharatiya Nyaya Sanhita, 2023-Section 125(a), 125(2)Motor Vehicle Act, 1988-Section 187Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3), 528
High Courts19 Aug 2026Disposed Of
Smt Devaragattu Vasantha & Anr. Vs State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5509
Bharatiya Nyaya Sanhita, 2023-Section 85Dowry Prohibition Act, 1961-Section 4Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 35, 35(3)