CourtKutchehry.com

JUDGMENT DATABASE

Search 12,30,478 Indian judgments.

12,30,478 judgments in All Courts · page 810 of 61,524

Tribunals and Commissions19 Aug 2026Allowed

Parvesh Devi Vs ITO

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6455

Income Tax Act, 1961-Section 147, 144B
Read judgment
Tribunals and Commissions19 Aug 2026

DCIT Central Circle -28, New Delhi Vs Rakesh Sharma

Income Tax Appellate Tribunal · 2023 INSC 882

Income Tax Act, 1961-Section 132, 127, 153C, 153C(1), 153B, 153B(1), third proviso to Section 153B(1), 153B(1)(b)(ii), 143(2), 142(1), 148, 143(3), 144, 139(1), 153A, 153A(1)(a), 1534, 1534(1)(a), 158BC, 158BDConstitution of India-Article 226
Read judgment
Tribunals and Commissions19 Aug 2026Dismissed

Mukesh Ramratan Kataria Vs ITO

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6442

Income-tax Act, 1961-Section 143(3), 144B, 80GGC, 80GGB, 148, 151A, 131(1), 271(1)(c), 68
Read judgment
Tribunals and Commissions19 Aug 2026Allowed

Rajender Kumar Vs ITO

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6659

Income Tax Act, 1961-Section 250, 69A, 115BBE, 143(1), 143(2), 142(1), 44AD, 143(3)
Read judgment
Tribunals and Commissions19 Aug 2026Allowed

Gajraj Singh Vs ITO

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6656

Income-tax Act, 1961-Section 147, 143(3), 151
Read judgment
Tribunals and Commissions19 Aug 2026Partly Allowed

Jitin Chugh Vs ITO

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6655

Income-tax Act, 1961-Section 143(3) r.w.s. 144B
Read judgment
Tribunals and Commissions19 Aug 2026

Vaibhav Garg Vs DCIT

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6650

Income Tax Act, 1961-Section 250, 153C, 153C(1), first proviso to Section 153C(1), 153C(3), 153A, 153A(1), second proviso to Section 153A(1), Explanation 1 to Section 153A(1), 4th proviso to Section 153A(1), 139, 139(1), 143(2), 143(3), 153D, 68, 69A, 69C, 271(1)(C), 147, 148, 149, 151, 153, 142(1), 132, 132AFinance Act, 2021
Read judgment