High Courts27 Aug 2026
Sonam Yadav Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4566
Constitution of India-Article 226, 227
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 727 of 61,517
High Courts27 Aug 2026
Sandeep Kumar & Ors. Vs The Appellate Authority, Department Of Food Civil Supplies Amd Consumer Affairs, Punjab & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4567
Constitution of India-Articles 226, 227
High Courts27 Aug 2026
Ramesh Kapoor & Anr. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4568
Constitution of India-Articles 226, 227The Haryana Development and Regulation of Urban Areas Act, 1975-Section 19
High Courts27 Aug 2026
Sheetal Rani Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · 1992 INSC 186
Constitution of India-Article 226, 227, 21, 14, 16, 19, Part III
High Courts27 Aug 2026Disposed Of
Ram Pal & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4570
Constitution of India-Articles 226, 227Haryana Shehri Vikas Pradhikaran Act, 1977-Section 18(1)(b)
High Courts27 Aug 2026
Avinash Malik & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4571
Constitution of India-Article 226Land Acquisition Act, 1894-Section 4
High Courts27 Aug 2026
Shashi Kant Mishra & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4572
Constitution of India-Article 226, 14, 16
High Courts27 Aug 2026
Jagvir Singh Mann Vs State Of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4573
Constitution of India-Article 226/227
High Courts27 Aug 2026
Karamjeet Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4574
Constitution of India-Article 226, 227
High Courts27 Aug 2026
Reena Saini Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4575
Constitution of India-Article 226, 227
High Courts27 Aug 2026
Parmjit Singh & Ors. Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4576
Constitution of India-Article 226
High Courts27 Aug 2026
Virender Singh Vs Union Of India & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4577
Constitution of India-Article 226, 226(2), 227, 32, 266, Part IIICode of Civil Procedure-Section 20
High Courts27 Aug 2026
Rahul Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4579
High Courts27 Aug 2026
Boor Singh & Anr. Vs Financial Commissioner, Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4580
Constitution of India-Articles 226, 227
High Courts27 Aug 2026
EHC Jaspal & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4581
High Courts27 Aug 2026Disposed Of
Keerti Kumari Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4582
Constitution of India-Article 226, 227, 309Haryana Technical Education Department (Group B) Service Rules, 2001-Rule 15
High Courts27 Aug 2026
M/s Zee Enterprises Vs Sunil Kumar & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4583
Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 29, 10(1)(c), 25-F
High Courts27 Aug 2026
Raj Pal Singh Vs Managing Director, Haryana Tourism Corporation Limited & Ors.
Punjab And Haryana At Chandigarh · 2018 INSC 708
Constitution of India-Article 226, 227, 300-APayment of Gratuity Act, 1972-Section 4(1), 4(5), 4(6), 4(6)(a), 4(6)(b)(ii)Industrial Employment (Standing Orders) Act, 1946-Section 5
High Courts27 Aug 2026
Tek Chand & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4585
Constitution of India-Article 226
High Courts27 Aug 2026
Bahadur Singh Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4586
CPC-Section 151Constitution of India-Articles 226/227Punjab Civil Services Rules Volume II-Rule 3.17 A, 3.17 A(ii)(a)