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Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 719 of 61,517

High Courts29 Aug 2026Dismissed

M/s Panasonic India Private Limited Vs Sukesh Kumar

Jharkhand High Court · (2026) 08 JH CK 1073

Bihar Shops and Establishment Act, 1953-Section 26(2), 4(2), 4, 26, 2(6), 2(16), Schedule I, Serial No. 5Sales Promotion Employees (Conditions of Service) Act, 1976-Section 2(d), 3, 6(2)Industrial Disputes Act, 1947-Section 2(s)
High Courts29 Aug 2026Disposed of

Sunil Malik and Hemla Aggarwal Vs UT of J&K

Jammu And Kashmir High Court · (2026) 08 J&K CK 0802

Prevention of Corruption Act, Svt. 2006-Section 5(1)(d), 5(2)Ranbir Penal Code-Section 409, 468, 471, 120-BCode of Criminal Procedure-Section 156, 161, 173(8), 202, 457, 482, 537
High Courts29 Aug 2026Dismissed

Ram Lal and others Vs UT of J&K and others

Jammu And Kashmir High Court · (2026) 08 J&K CK 0800

Indian Penal Code-Section 323, 382, 451, 34, 504, 506, 201Code of Criminal Procedure-Section 156(3), 161Bharatiya Nagarik Suraksha Sanhita-Section 582
High Courts29 Aug 2026Dismissed

Imran Beigh Vs UT of J&K and another

Jammu And Kashmir High Court · (2026) 08 J&K CK 0799

Indian Penal Code-Section 420, 465, 467, 468, 471, 120-BInformation Technology Act-Section 88Code of Criminal Procedure-Section 156(2)