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12,30,331 judgments in All Courts · page 721 of 61,517

High Courts28 Aug 2026Disposed Of

Mrs. Ponung Moyong Vs Food Corporation Of India & Ors.

Gauhati High Court · (2026) 08 GAU CK 4312

FCI (Staff) Regulation, 1971-Regulation 58, 65(1), 58(23)(d), 62, 54, 66(1)(a), Section 2(b), 65, 54(i) to (iv), 54(v) to (ix), 65(2) (ii)CCS (CCA) Rules, 1965-Rule 19, 20BSF Act, 1968-Section 3 (2), 77 (2)
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High Courts28 Aug 2026Dismissed

M/S Star Developers Through Partners Vs State of Maharashtra & Ors.

Bombay High Court · (2026) 08 BOM CK 3595

Ready Reckoner, 2003-Section (Vibhag) 27.9Constitution of IndiaMaharashtra Stamp Act, 1958-Clause 5(g)(a), 5(g)(a) of Schedule I, Section 32A(5), Article 5(g)(a) of Schedule I, 47, 5(g)(a), 25, 5(h)(b), 5(g) (a), 46, 5(g-a) of Schedule I, 32A, 5(g-a), 5(g-a)(i), 14(2), 2(n), 2(na), 5(h)(b) of Schedule I, 39
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High Courts28 Aug 2026Dismissed

Nitin Manohar Shinde Vs Ashokrao Shankarrao Kale & Ors.

Bombay High Court · (2026) 08 BOM CK 3149

Maharashtra Public Trust Act 1950-Section 70-A, 22, 50-A, 17, 18, 21(2), 21, 70, 50, 19, 22-A, 28, 29, 72(1), 72(2)Maharashtra Public Trusts Rules-Rule 8-A, 5, 8, 13, Schedule I, III, 6, 7-A, 7-A (1), 7-A (3)
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