High Courts02 Sept 2026Dismissed
Sharwan Kumar Vigmal Vs The General Manager NW-I, Appointing Authority, State Bank of India
Delhi High Court · (2026) 09 DEL CK 0023
Constitution of India-Article 226
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12,30,331 judgments in All Courts · page 679 of 61,517
High Courts02 Sept 2026Dismissed
Shivdhar Upadhyay Vs Union of India and Anr
Delhi High Court · (2026) 09 DEL CK 0016
Constitution of India-Article 14, 21, 226Code of Criminal Procedure, 1973-Section 2(d), 2(wa), 372, 374, 378Bharatiya Nagarik Suraksha Sanhita, 2023-Section 413
High Courts01 Sept 2026Disposed Of
V. Sanjamma Vs The Manager, Telangana Grameena Bank & Ors.
Telangana High Court · (2026) 09 TEL CK 7028
Constitution of India-Article 226, 14, 21, 300-ABanking Regulation Act, 1949
Tribunals and Commissions01 Sept 2026Disposed Of
Smt. Sangita Devi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6896
Tribunals and Commissions01 Sept 2026Disposed Of
Manas Kumar Santra & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6878
Administrative Tribunals Act, 1985-Section 19CAT (Procedure) Rules, 1987-Rule 4(5)(a)
Tribunals and Commissions01 Sept 2026Allowed
Prakash Gaurav Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6840
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions01 Sept 2026Allowed
Shri Phool Singh Raghav Vs Assessing Officer, Ward- 3(2) Gurgaon, Haryana-122001
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6770
Income-tax Act, 1961-Section 2(14), 2(14)(iii)(b), 45, 54, 54F, 139, 142(1), 143(2), 143(3), 147, 148, 151, 151(1), 250, 253(3)Negotiable Instruments ActHaryana Municipal Corporation Act, 1994-Section 3(2)
Tribunals and Commissions01 Sept 2026
Shashi Rani Neelwal Vs Income Tax Officer, Ward-45(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6760
Income Tax Act, 1961-Section 148, 148A(b), 148A(d), 148A, 151
Tribunals and Commissions01 Sept 2026Allowed
Chander Bhan Prop. M/s Bhagwan Dass Chander Bhan Vs Assessment Unit National Faceless Assessment Centre
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6759
Income Tax Act, 1961-Section 142(1), 143(2), 147, 148
Tribunals and Commissions01 Sept 2026
Rajender Singh (Through Legal Heir Deepak) Vs Income Tax Officer Ward - 1
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6758
Income Tax Act, 1961-Section 68, 69A, 148, 148A(b), 159
Tribunals and Commissions01 Sept 2026
Aparna Kapur Vs ITO, Ward-49(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6747
Income Tax Act, 1961-Section 148, 148A, 148A(d), 151
Tribunals and Commissions01 Sept 2026
Sachin Bajaj Vs Income Tax Officer Ward 2
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6746
Income Tax Act, 1961-Section 148, 270, 272A(1)(d), 271B, 234A, 234B
Tribunals and Commissions01 Sept 2026Dismissed
ACIT Vs Argentium International Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6745
Income Tax Act, 1961-Section 250, 143(3), 147, Explanation 3 to Section 147, 68, 148, 292B
Tribunals and Commissions01 Sept 2026
Vidya Niketan Middle School Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6744
Income Tax Act, 1961-Section 250, 272A(2)(e), 271(1)(c), 271A(2)(e)
Tribunals and Commissions01 Sept 2026
Shree Ayyappa Samithi Vs. Commissioner of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6743
Income Tax Act, 1961-Section 80G
Tribunals and Commissions01 Sept 2026
BKK Memorial Trust Vs Commissioner of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6742
Income Tax Act-Section 12A, 12A(ac)(ii)
Tribunals and Commissions01 Sept 2026Dismissed
Venus Jewel International Limited (Subsequently Known As Fino Luxury Group Ltd.) Vs DCIT Circle 3(1)(1) International Taxation, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6741
Tribunals and Commissions01 Sept 2026
DCIT (Exemption) Vs M/S Kanpur Development Authority
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6740
Income Tax Act, 1961-Section 250, 271(1)(c)
Tribunals and Commissions01 Sept 2026Allowed
Mukul Rohatgi Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6739
Income Tax Act, 1961-Section 250, 2(28A), 24(b), 143(3), 14A, Rule 8D
Tribunals and Commissions01 Sept 2026Partly Allowed
Itenderpal Singh Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6738
Income Tax Act, 1961-Section 250, 68, 44AD, 115BBE