High Courts02 Sept 2026Dismissed
Mohammad Umar Vs Commissioner of Customs
Delhi High Court · 2026:DHC:7368-DB
Customs Act, 1962-Section 108, 110, 110(2), 124
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12,30,331 judgments in All Courts · page 678 of 61,517
High Courts02 Sept 2026Dismissed
Mohammad Sadiq Vs Commissioner of Customs
Delhi High Court · 2026:DHC:7367-DB
Customs Act, 1962-Section 110(2), 124, 108, 77
High Courts02 Sept 2026Disposed of
Awesh Karmi Fundreimayum Vs Commissioner of Customs
Delhi High Court · 2026:DHC:7366-DB
Customs Act, 1962-Section 110(2), 124, 108
High Courts02 Sept 2026Dismissed
Iqrar Ali Vs Commissioner of Customs
Delhi High Court · 2026:DHC:7364-DB
Customs Act, 1962-Section 110(2), 124, 108, 111, 112, 114AAConstitution of India-Article 226
High Courts02 Sept 2026Dismissed
Saiyyada Khatoon Vs Commissioner of Customs
Delhi High Court · 2026:DHC:7362-DB
Customs Act, 1962-Section 110(2), 124, 108Constitution of India-Article 226
High Courts02 Sept 2026Disposed of
Mohammad Nawab Khan Thro His Wife Fareeeda Begum Vs Commissioner of Customs
Delhi High Court · 2026:DHC:7360-DB
Customs Act, 1962-Section 124, 108, 128
High Courts02 Sept 2026Dismissed
Fahim Ahmad Vs Commissioner of Customs
Delhi High Court · 2026:DHC:7359-DB
Customs Act, 1962-Section 124, 108, 110, 112, 114, 128, 129A, 129DDConstitution of India-Article 226
High Courts02 Sept 2026Disposed of
Najir Vs Commissioner of Customs
Delhi High Court · 2026:DHC:7358-DB
Customs Act, 1962-Section 110(2), 124, 108
High Courts02 Sept 2026Dismissed
Fahim Ahmad Vs Commissioner of Customs
Delhi High Court · (2026) 09 DEL CK 0069
Customs Act, 1962-Section 124, 108, 110, 112, 114, 128, 129A, 129DD
High Courts02 Sept 2026Disposed of
Najir Vs Commissioner of Customs
Delhi High Court · (2026) 09 DEL CK 0068
Customs Act, 1962-Section 110(2), 124, 108
High Courts02 Sept 2026Dismissed
Irfan Vs Commissioner Of Customs
Delhi High Court · 2026:DHC:7357-DB
Customs Act, 1962-Section 108, 110(2), 111, 112(a), 112(b), 114AA, 124, 128Constitution of India-Article 226
High Courts02 Sept 2026Disposed of
Ministry Of Railways Vs The Assessing Authority & Ors.
Delhi High Court · 2026:DHC:7372-DB
Delhi Sales Tax Act, 1975-Section 2(c), 2(e), 2(l), 6, 8, 23, 38, 41, 47Central Sales Tax Act, 1956-Section 3, 4, 5Constitution of India-Article 226, 366(29-A)(d)
High Courts02 Sept 2026Allowed
Jaiprakash Associates Limited Vs The Office of The Commissioner of Customs Air Cargo Complex Import & Anr.
Delhi High Court · 2026:DHC:7356-DB
Customs Act, 1962-Section 28(1), 28AA, 117, 111, 112(a)(ii)Insolvency and Bankruptcy Code, 2016-Section 31(1), 238, 3(6), 3(11)Insolvency and Bankruptcy Code (Amendment) Act, 2019
High Courts02 Sept 2026Dismissed
Shivdhar Upadhyay Vs Union of India and Anr
Delhi High Court · 2026:DHC:7414-DB
Code of Criminal Procedure, 1973-Section 372, 378Bhartiya Nagrik Suraksha Sanhita, 2023-Section 413Constitution of India-Article 14, 21, 226
High Courts02 Sept 2026Dismissed
M.M. Ceramics & Ferro Alloys Vs Union of India & Ors.
Delhi High Court · 2026:DHC:7374-DB
Customs Act, 1962-Section 28, 28(1), 28(4), 28AA, 28DA, 46, 46(4), 111(m), 111(o), 112(a), 114A, 114AA, 128Customs Tariff Act, 1975-Section 5(1)Central Excise Act, 1944-Section 11A
High Courts02 Sept 2026Allowed
University of Delhi and Anr. Vs Deepak and Ors.
Delhi High Court · 2026:DHC:7413-DB
Constitution of India-Article 226Public Examination (Prevention of Unfair Means) Act, 2024-Section 3Public Examinations (Prevention of Unfair Means) Amendment Act, 2026
High Courts02 Sept 2026Allowed
Inox Wind Limited & Anr. Vs Jasdan Energy Private Limited & Anr
Delhi High Court · 2026:DHC:7382
Arbitration and Conciliation Act, 1996-Section 33, 34, 36, 37Limitation Act, 1963-Section 5
High Courts02 Sept 2026Allowed
University of Delhi and Anr. Vs Deepak and Ors.
Delhi High Court · 2026:DHC:7413-DB
Public Examination (Prevention of Unfair Means) Act, 2024-Section 3Public Examinations (Prevention of Unfair Means) Amendment Act, 2026Constitution of India-Article 226
High Courts02 Sept 2026Dismissed
Sharwan Kumar Vigmal Vs The General Manager NW-I, Appointing Authority, State Bank of India
Delhi High Court · 2026:DHC:7412-DB
High Courts02 Sept 2026Allowed
University of Delhi and Anr. Vs Deepak and Ors.
Delhi High Court · (2026) 09 DEL CK 0028
Constitution of India-Article 226Public Examinations (Prevention of Unfair Means) Act, 2024-Section 3