Tribunals and Commissions01 Sept 2026
Ranju Devi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6737
Income Tax Act, 1961-Section 250, 271D, 269SS, 273B
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Tribunals and Commissions01 Sept 2026Partly Allowed
Neeraj Bhatia Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6736
Income Tax Act, 1961-Section 250, 147, 69A, 69C, 148
Tribunals and Commissions01 Sept 2026Partly Allowed
G.K. Marketing & Apparels LLP Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6735
Income Tax Act, 1961-Section 250, 148, 69C, 145
Tribunals and Commissions01 Sept 2026
M/s. Dasna Agro Infratech Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6734
Income Tax Act, 1961-Section 250, 153C, 153A, 132, 68, 69C
Tribunals and Commissions01 Sept 2026
Sahandar Pal Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6733
Income Tax Act, 1961-Section 250, 143(3)
Tribunals and Commissions01 Sept 2026
ATN Infratech Private Limited Vs. DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6732
Income Tax Act, 1961-Section 250, 271(1)(c), 143(3), 274
Tribunals and Commissions01 Sept 2026
Avenindra Dutt Sharma Vs Income Tax Officer, Ward 68(1), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6992
Income Tax Act, 1961-Section 10(10B)
Tribunals and Commissions01 Sept 2026
Anshu Jain Vs ACIT Faridabad Haryana
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6991
Income Tax Act, 1961-Section 148, 151, 69A
Tribunals and Commissions01 Sept 2026
Income Tax Officer Vs Allegiance Management Central Services Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6730
Income Tax Act, 1961-Section 250, 143(3), 147, 115JB, 143(2), 142(1), 131(1A), 68, 148, 151, 149(1)(b), Explanation 2(c) to Section 147
Tribunals and Commissions01 Sept 2026Allowed
Rohtash Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6728
Income Tax Act, 1961-Section 250, 148, 56(2)(viii), 145A(b)
Tribunals and Commissions01 Sept 2026
Uttar Pradesh State Industrial Development Authority (UPSIDA) Vs Asset Reconstruction Co. (India) Ltd.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6102
Code of Civil Procedure, 1908-Section 152
Tribunals and Commissions01 Sept 2026Partly Allowed
UCO Bank Vs E. Thirugnanasambandam & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6081
Tribunals and Commissions01 Sept 2026Allowed
M/s Indian Renewable Energy Development Agency Limited Vs Edelweiss Asset Reconstruction Company Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6076
SARFAESI Act
Tribunals and Commissions01 Sept 2026Disposed Of
M/s. Excel Precision Components & Ors. Vs M/s. City Union Bank Ltd. & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6075
Tribunals and Commissions01 Sept 2026Disposed Of
Mrs. P. Devi Vs M/s. City Union Bank Ltd. & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6063
Tribunals and Commissions01 Sept 2026Allowed
Seetharamulu Aitipamula Vs Income Tax Officer, Ward 68(1) Delhi-110002
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5512
Income Tax Act, 1961-Section 143(1), 10(10B), 10(10C), 249(3)Industrial Disputes Act, 1947 (14 of 1947)-Section 2(oo), 25F
Tribunals and Commissions01 Sept 2026Allowed
Seetharamulu Aitipamula Vs Income Tax Officer, Ward 68(1) Delhi-110002
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5479
Income Tax Act, 1961-Section 143(1), 10(10B), 10(10C), 249(3), Rule 2BAIndustrial Disputes Act, 1947-Section 25F, 2(oo)
Tribunals and Commissions01 Sept 2026Dismissed
Income Tax Officer Vs Durable Flanges Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5448
Income-tax Act, 1961-Section 147, 144B
Tribunals and Commissions01 Sept 2026Disposed Of
M. Basavalingaiah & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5771
Tribunals and Commissions01 Sept 2026Disposed Of
S.Jagadeesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5765
Constitution of India-Articles 14, 16