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12,30,331 judgments in All Courts · page 677 of 61,517

Supreme Court02 Sept 2026Allowed

M/S ABC Express Vs State of Gujarat

Supreme Court Of India · 2026 INSC 940

Gujarat Prohibition Act, 1949-Section 65(a), 65(e), 81, 83, 98, 116(b), 132Code of Criminal Procedure, 1973-Section 451, 457, 458, 459Bharatiya Nagarik Suraksha Sanhita, 2023-Section 497, 528
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High Courts02 Sept 2026Dismissed

Government of Canada Vs Sanjay Madan and Ors

Delhi High Court · 2026:DHC:7418

Code of Civil Procedure, 1908-Order VII Rules 10, 11, Section 20, Section 44A, Section 151Limitation Act, 1963-Article 4, Article 68, Article 91(a), Article 113, Section 17, Section 18, Section 19
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Supreme Court02 Sept 2026Partially allowed

Bijendra Vs Rekha

Supreme Court Of India · 2026 INSC 939

Hindu Marriage Act, 1955-Section 13, 13(1)(ib), 28Constitution of India-Article 142
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High Courts02 Sept 2026Allowed

State Vs Munna Kumar

Delhi High Court · 2026:DHC:7344-DB

Indian Penal Code, 1860-Section 376(2)(f), 354Indian Evidence Act, 1872-Section 118Protection of Children from Sexual Offences Act, 2012-Section 29
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