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Tribunals and Commissions03 Sept 2026Partly Allowed

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Income Tax Appellate Tribunal · (2026) 09 ITAT CK 4627

Income Tax Act, 1961-Section 250, 143(3), 139(1), 143(1), 132, 147, 148, Explanation 2 to Section 148, Explanation 2(i) to Section 148, Explanation 2(iv) to Section 148, 148B, 143(2), 142(1), 139, 142, 133A, sub-section (2A) of Section 133A, 153A, 127, 132A, 143
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Tribunals and Commissions03 Sept 2026

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Income Tax Appellate Tribunal · (2026) 09 ITAT CK 4319

Income Tax Act, 1961-Section 250, 143(3), 139(1), 143(1), 132, 147, 148, Explanation 2 to Section 148, 148B, 139, 142(1), 143(2), 133A, 132A, 153A, 127, 143
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Tribunals and Commissions03 Sept 2026

JCIT Vs RNT Metals Private Limited

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 4318

Income Tax Act, 1961-Section 127, 132, 132A, 133A, 139, 139(1), 142(1), 143, 143(1), 143(2), 143(3), 147, 148, 148B, 153A, 250
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