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Tribunals and Commissions03 Sept 2026Allowed

Womens Golf Association Of India Vs CIT(Exemption), Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6322

Income Tax Act, 1961-Section 2(15), 11, 12, 12A, 12A(1)(ac)(ii), 12AA, 12AB, 12AB(1), 12AB(1)(b)(ii)(B), 12AB(4), Explanation to Section 12AB(4), 80GSocieties Registration ActForeign Contribution Regulation Act (FCRA)
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Tribunals and Commissions03 Sept 2026Allowed

Mr. Rakesh Shukla Vs The ITO

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6315

Income-tax Act, 1961-Section 139, 142(1), 144, 147, 148, 249(2), 250, 271(1)(b), 273B, 282, 69A, 115BBEIncome-tax Rules, 1962-Rule 127
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Tribunals and Commissions03 Sept 2026Allowed

Meghraj Gupta Vs ITO

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6293

Income Tax Act, 1961-Section 147, 143(3)
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Tribunals and Commissions03 Sept 2026

Susheel Vs ITO, Ward 1

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6292

Income-tax Act, 1961-Section 147, 148, 148A(d), 142(1), 132, 132(4), 144, 144B, 69C, 115BBE, 145(3), 733(6), 133(6), 44AD
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Tribunals and Commissions03 Sept 2026

Susheel Vs ITO, Ward 1

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6289

Income-tax Act, 1961-Section 147, 148, 148A(d), 142(1), 132, 132(4), 144, 144B, 69C, 115BBE, 145(3), 133(6), 44AD
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Tribunals and Commissions03 Sept 2026Allowed

Sanmati Metals Vs DCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5500

Income Tax Act, 1961-Section 250, 143(2), 142(1), 133A, 143(3)
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