Tribunals and Commissions04 Sept 2026Disposed Of
Nihar Ranjan Chakraborty Vs N. F. Railway & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 6826
JUDGMENT DATABASE
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12,30,331 judgments in All Courts · page 637 of 61,517
Tribunals and Commissions04 Sept 2026Allowed
Sandip Laxm Chavhan & Anr. Vs HDFC Bank Ltd.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6090
SARFAESI Act-Section 18
Tribunals and Commissions04 Sept 2026Dismissed
Mr. K. Nagarajan Vs The Authorised Officer, M/s Tamilnadu Mercantile Bank Ltd. & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6077
SARFAESI Act, 2002-Section 18, 13(2), 13(4), 14, 17(1), 31(i), 2(zf)
Tribunals and Commissions04 Sept 2026Dismissed
Mr. K. Nagarajan Vs The Authorised Officer, M/s Tamilnadu Mercantile Bank Ltd. & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6061
SARFAESI Act, 2002-Section 18, 13(2), 13(4), 14, 31(i), 2(zf), 17(1)
Tribunals and Commissions04 Sept 2026Dismissed
S. Veera Pandian & Anr. Vs The Authorised Officer, Cholamandalam Investment & Finance Co. Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6057
SARFAESI Act, 2002-Section 13(4), 13(8), 17(7)RDB Act, 1993-Section 19(25)
Tribunals and Commissions04 Sept 2026Disposed Of
Surendra Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4672
Tribunals and Commissions04 Sept 2026
Santosh Kumar Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4727
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions04 Sept 2026
Palas Thapa & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4718
Administrative Tribunals Act, 1985-Sub-Section (6) of Section 5
Tribunals and Commissions04 Sept 2026
Manabendra Naskar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4713
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions04 Sept 2026
Shri Ajay Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4790
Administrative Tribunal Act, 1985-Section 19Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)(a)Recruitment Rules for the post of Executive Assistant in the Central Board of Indirect Tax and Customs (CBIC) notified on 28.09.2015-Rule 7
Tribunals and Commissions04 Sept 2026
Sitesh Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4356
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16(1), 16
Tribunals and Commissions04 Sept 2026
Sri Hira Bansfore & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4354
Administrative Tribunals Act 1985-Section 19CAT's Procedure Rules, 1987-Rule 4(5)(a)
Tribunals and Commissions04 Sept 2026
Sujit Kumar Neogi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4352
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions04 Sept 2026
Shri Kaushal Kishore Prasad Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4332
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions04 Sept 2026Dismissed
S. Murugan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5362
Constitution of India-Article 309, 148Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 6
Tribunals and Commissions04 Sept 2026Allowed
Francis Rayail Vs Director General, ESI Corporation & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5360
Administrative Tribunals Act, 1985-Section 19CCS (RP) Rules, 2008-Rule 6, 7CCS (Pay) Rules
Tribunals and Commissions04 Sept 2026
C.A. George Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4847
Fundamental Rules-Rule 35, 49Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions04 Sept 2026
Randheer Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3887
Tribunals and Commissions04 Sept 2026
Chhaya Banoriya Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3884
Tribunals and Commissions04 Sept 2026
Tapas Chauhan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3858
Constitution of India-Articles 14, 16