High Courts07 Sept 2026Allowed
Vishwajit Kumar @ Babloo & Anr Vs State of Bihar & Anr
Patna High Court · (2026) 09 PAT CK 1413
Indian Penal Code, 1860-Section 341, 323, 498A, 504, 34Hindu Marriage Act, 1955-Section 13
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 629 of 61,517
High Courts07 Sept 2026Disposed of
Ram Bilash Singh & Ors Vs State of Bihar & Anr
Patna High Court · (2026) 09 PAT CK 1412
Code of Criminal Procedure, 1973-Section 107, 116(3)
High Courts07 Sept 2026Allowed
Sri Ram Chaudhary Vs State of Bihar & Anr
Patna High Court · (2026) 09 PAT CK 1411
Negotiable Instruments Act, 1881-Section 138, 147Code of Criminal Procedure, 1973-Section 482
High Courts07 Sept 2026Dismissed
Sujit Kumar Das Vs State of Bihar
Patna High Court · (2026) 09 PAT CK 1410
Indian Penal Code, 1860-Section 306, 107Code of Criminal Procedure, 1973-Section 227
High Courts07 Sept 2026Disposed of
A. Satya Vani Vs State of Telangana & Ors
Telangana High Court · (2026) 09 TEL CK 1393
Constitution of India-Article 226
High Courts07 Sept 2026Disposed of
Gajula Karthik Kumar & Another Vs State of Telangana & Ors
Telangana High Court · (2026) 09 TEL CK 1364
Constitution of India-Article 226Greater Hyderabad Municipal Corporation Act, 1955-Section 455-A, 455-AA
High Courts07 Sept 2026Allowed
Mohmadrafiq Vs The State Of Karnataka & Ors.
Karnataka High Court · (2026) 09 KAR CK 1355
Code of Criminal Procedure, 1973-Section 439, 164Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 115(2), 329(4), 3(5), 483
High Courts07 Sept 2026Allowed
Pradeep Vs The State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 1353
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS 2023-Section 310(2), 61(2), 49, 238
High Courts07 Sept 2026Allowed
Shivappa Palatamani Hiregoudar Vs The State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 1352
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code-Section 302Bharatiya Nyaya Sanhita, 2023-Sections 238(A), 103(1), 317(2), 317(5)
High Courts07 Sept 2026Allowed
Mr. Naveed Alam @ Naveed Babu Vs State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 1350
Indian Penal Code-Sections 409, 420, 465, 468, 471, 472, 120-B read with Section 34BNSS 2023-Section 482
High Courts07 Sept 2026Allowed
Sri Hanumanthappa Vs State By Harihara Rural Police Station
Karnataka High Court · (2026) 09 KAR CK 1349
BNS, 2023-Sections 351, 352, 75(1)(ii), 75(1)(iv)BNSS, 2023-Section 482
High Courts07 Sept 2026Allowed
Mr Jayaparamesh Vs State Of Karnataka By Marathahalli P.S
Karnataka High Court · (2026) 09 KAR CK 1348
Bharatiya Nyaya Sanhita (BNS), 2023-Sections 140(2), 351(2), 352 read with Section 3(5)BNSS, 2023-Section 482
High Courts07 Sept 2026Allowed
Raju @ Raja Vs State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 1347
Bharatiya Nyaya Sanhita, 2023-Sections 329(4), 352, 115(2), 74, 119(1), 118(1), 126(2), 76 and 190BNSS, 2023-Section 482
High Courts07 Sept 2026Allowed
Smt Savitha G Vs State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 1345
BNS, 2023-Sections 318(4), 316(2), 351(2), 352 and 3(5)BNSS, 2023-Section 482Negotiable Instruments Act, 1881
High Courts07 Sept 2026Disposed Of
Adityaraj Capital Private Limited & Anr. Vs State By Tilakwadi Police Station & Anr.
Karnataka High Court · (2026) 09 KAR CK 1346
Companies ActBharatiya Nagarik Suraksha Sanhita, 2023-Section 528Karntaka Porection of Interest of Depositors in Financial Establishments Act, 2004-Section 9
High Courts07 Sept 2026Allowed
Syed Showkath @ Ajuba Vs State By Tunga Nagar Police Station
Karnataka High Court · (2026) 09 KAR CK 1344
IPC-Sections 143, 144, 147, 148, 109, 324, 307, 448, 506, 120B, 326, 397 and 149BNSS, 2023-Section 483
High Courts07 Sept 2026Partly Allowed
Mr. Anees Anrar Ahmed & Ors. Vs State Of Karnataka & Anr.
Karnataka High Court · (2026) 09 KAR CK 1343
Sections 3 and 4
High Courts07 Sept 2026Dismissed
Sri Lingaraju K Vs State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 1342
BNSS, 2023-Section 528IPC-Sections 406, 409, 465, 468 and 471
High Courts07 Sept 2026Allowed
Smt. Sarasamma & Ors. Vs Smt. M. Mamatha
Karnataka High Court · (2026) 09 KAR CK 1341
IPC-Section 494Cr.P.C-Section 482
High Courts07 Sept 2026Allowed
Mr. Thodukattile Melethil Shashidhar & Anr. Vs Mr Sasi Kumar P
Karnataka High Court · (2026) 09 KAR CK 1335
Arbitration and Conciliation Act, 1996-Section 11(6), 21