JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 615 of 61,517

High Courts08 Sept 2026Allowed

Ammini Vs State Of Kerala & Ors.

High Court Of Kerala · (2026) 09 KL CK 1125

Kerala Anti-Social Activities (Prevention) Act, 2007-Section 3(1), 15, 9, 3(3), 7, 7(1) and 7(2), 12, 3Indian Penal Code, 1860-Sections 341, 323, 294(b) and 34, 324 and 341, 120(B), 364(A), 365, 368, 342, 346, 324, 506(ii), 201 and 34, 452, 427 and 34, 294(b), 34BNS-Sections 126(2), 115(2), 296(b), 109, 118(1), 3(5)
High Courts08 Sept 2026

Sofi Sanal Vs State Of Kerala & Ors.

High Court Of Kerala · (2026) 09 KL CK 1124

Kerala Anti-Social Activities (Prevention) Act, 2007-Section 3(1), 9, 10(4), 7, 3(3), 6Bharatiya Nyaya Sanhita, 2023-Sections 115(2), 296(b), 351(2), 3(5), 126(2), 118(1), 118(2)Constitution of India-Article 22(5), 47
High Courts08 Sept 2026Disposed Of

Pious Jacob Vs State Bank Of India & Anr.

High Court Of Kerala · (2026) 09 KL CK 1119

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 17, 17(1)Security Interest (Enforcement) Rules, 2002-Rule 8(7), 9(5), 8(7)(f)Code of Civil Procedure, 1908-Section 64
High Courts08 Sept 2026Dismissed

Shamsudheen Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 1132

Indian Penal Code-Sections 363, 376(f), 354, 366A, 376(1)Code of Criminal Procedure, 1973-Section 357(1)PoCSO Act
High Courts08 Sept 2026

XXXXXXXXXX Vs State Of Kerala & Ors.

High Court Of Kerala · (2026) 09 KL CK 1129

SC/ST (POA) Act, 1989-Sections 3(1)(r), 3(1)(s), 3(1)(w)(i), 3(2)(va), 18Bharatiya Nyaya Sanhita, 2023-Sections 329(4), 126(2), 296(b), 115(2), 118(1), 118(2), 74, 76, 351(2), 3(5)Indian Penal Code (45 of 1860)-Section 354
High Courts08 Sept 2026Dismissed

C. Madhavan Vs CBI & Anr.

High Court Of Kerala · 2026 INSC 568

Indian Penal Code-Ss 201, 120B r/w.420, 420Prevention of Corruption Act, 1988-Section 7, 12, 13(2) r/w.13(1) (d), 13, 13(1)(d), 13 (1) (d), U/s.7, 19(1)(c), 19(1) (c)Prevention of Corruption Act, 1947-5(1) (e)
High Courts08 Sept 2026Dismissed

C. Madhavan Vs CBI

High Court Of Kerala · 2026 INSC 568

Indian Penal Code-Ss 201, 120B r/w.420, 420Prevention of Corruption Act, 1988-Section 7, 12, 13(2) r/w.13(1) (d), 13, 13(1)(d), 13 (1) (d), U/s.7, 19(1)(c), 19(1) (c)Customs Rules & Regulations
High Courts08 Sept 2026Disposed Of

Rohit Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2026) 09 SHI CK 1067

IPC-Section 376(3)POCSO Act-Section 6, read with Section 5(I) and 5(j)(ii), read with Section 5(j)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 430