JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 616 of 61,517

High Courts08 Sept 2026Allowed

Ashwani Kumar & Ors. Vs HPSEBL & Ors.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 1092

Himachal Pradesh Recruitment and Conditions of Service of Government Employees Act, 2024Constitution of India-Article 309
High Courts08 Sept 2026Allowed

Gummat Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2026) 09 SHI CK 1093

Narcotic Drugs and Psychotropic Substances Act-Section 20(b)(ii)(B)BNSS-Section 479, 479(1), 479(2), 479(3)Cr.P.C.-Section 436A
High Courts08 Sept 2026Allowed

Sambhar Chai Vs State of U.P.

Allahabad High Court · (2026) 09 AHC CK 0989

Code of Criminal Procedure, 1973-Section 374(2), 313, 161, 437-AIndian Penal Code-Sections 120-B, 302, 201, 302/120-B, 201 and 120-BIndian Evidence Act, 1872-Section 24, 27
High Courts08 Sept 2026Disposed of

R.G. Buildwell Engineers Ltd. Vs Union of India and others

Jammu And Kashmir High Court · (2026) 09 J&K CK 0935

Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996Building and Other Construction Workers Welfare Cess Act, 1996-Section 3Building and Other Construction Workers Welfare Cess Rules, 1998
High Courts08 Sept 2026Dismissed

Hassan Sheikh and others Vs Abdul Hamid Turey and others

Jammu And Kashmir High Court · (2026) 09 J&K CK 0928

Code of Civil Procedure, 1908-Section 96, Order II Rule 2, Order VII Rule 14(3), Order XIII Rule 2, Order XXIII Rule 1, Order XLI Rule 27Indian Evidence Act, 1872-Section 65(e), 65(f), 74, 76, 77Jammu and Kashmir Land Revenue Act-Section 31