JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 61,155 of 61,203
Bhabasundari Dasi Vs Makhunlal Dey and Others
Calcutta High Court · (1871) 12 CAL CK 0007
J.A. Charriol and Others Vs C.G.M. Shircore
Calcutta High Court · (1871) 12 CAL CK 0004
In Re: Government of Bengal The Queen
Calcutta High Court · (1871) 11 CAL CK 0002
Nowrattam Maiti and Others Vs Saddanando Maiti
Calcutta High Court · (1871) 11 CAL CK 0001
Iswar Chandra Koer Vs Umesh Chandra Pal
Calcutta High Court · (1871) 09 CAL CK 0002
Bholanath Khettri Vs Kaliprasad Agurwalla
Calcutta High Court · (1871) 09 CAL CK 0001
Srimati Bramamayi Dasi, Representative or the late Krishna Kishor Ghose Vs Jages Chandra Dutt and Others
Calcutta High Court · (1871) 09 CAL CK 0003
Jubha Sing and Another Vs Mahabir Kower and Others
Calcutta High Court · (1871) 08 CAL CK 0005
Robert and Charriol Vs C.G.M. Shircore
Calcutta High Court · (1871) 08 CAL CK 0001
W.D. Cruickshank Vs Ibrahim Azim
Calcutta High Court · (1871) 08 CAL CK 0007
Gabind Chandra Dutt Vs Ganga Dhye and Others Nalit Mohan Das Vs Ganga Dhye and Others
Calcutta High Court · (1871) 08 CAL CK 0006
Jadunath Mitter Vs Bolyechand Dutt
Calcutta High Court · (1871) 08 CAL CK 0002
The Queen Vs Girish Chandra Ghose and Others
Calcutta High Court · (1871) 08 CAL CK 0004
In Re: the Petition of the Court of Wards on behalf of the Raja of Darbanga
Calcutta High Court · (1871) 07 CAL CK 0002
Kedarnath Chuckerbutty Vs B. Donzelle
Calcutta High Court · (1871) 07 CAL CK 0005
Harjiban Das and Another Vs Bhagwan Das
Calcutta High Court · (1871) 07 CAL CK 0009
Bholanath Mookerjee and Others Vs The Queen
Calcutta High Court · (1871) 07 CAL CK 0003