High Courts14 Feb 1872
Bholanath Mullick Vs Heysham Heysham Vs Bholanath Mullick
Calcutta High Court · (1872) 02 CAL CK 0008
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 61,154 of 61,203
High Courts12 Feb 1872
Archer Vs G.J. Watkins and Another
Calcutta High Court · (1872) 02 CAL CK 0009
High Courts12 Feb 1872Dismissed
Sheikh Mahomed Chaman Vs Ramprasad Bhagat and Others
Calcutta High Court · (1872) 02 CAL CK 0005
High Courts09 Feb 1872
Brajanath Kundu Chowdhary and Others Vs Lowther
Calcutta High Court · (1872) 02 CAL CK 0002
High Courts07 Feb 1872
W. Moran and Others Vs Dewan Ali Sirang
Calcutta High Court · (1872) 02 CAL CK 0003
High Courts30 Jan 1872
Baboo Bhagwan Sing and Others Vs Mitarjit Sing and Others
Calcutta High Court · (1872) 01 CAL CK 0003
Privy Council27 Jan 1872
Saroda Prosaud Mullick Vs Luchmeeput Sing Doogur; Dhunput Sing Doogur and Jodonath Sannyal
Privy Council · 14 MIA 529
Privy Council26 Jan 1872
Ram Gopal and Others Vs Gordon Stuart and Company Secretaries To The Bengal Coal Company; Pershan Chunder Chatterjee and others
Privy Council · 14 MIA 453
Privy Council24 Jan 1872
Mussumat Buhuns Kowur Vs Lalla Buhooree Lall and Jokhee Lall
Privy Council · 14 MIA 496
High Courts22 Jan 1872
C. Seton and Another Vs A.S. Bijohn
Calcutta High Court · (1872) 01 CAL CK 0006
Privy Council20 Jan 1872
Mussumat Ameeroonnissa Khanum and Mussumat Parbutty Vs Mussumat Ashrufoonnissa
Privy Council · (1874) 2 IndApp 87 : 14 MIA 433
High Courts19 Jan 1872Dismissed
Harish Chandra Chowdhary Vs Krishna Chandra Sandyal Chowdhary
Calcutta High Court · (1872) 01 CAL CK 0008
Privy Council19 Jan 1872
Mussumat Anundee Koonwur, Widow of Gunput Lal; Mussumat Mankee Koonwur and Mussumat Poonpoon Koonwur Vs Khedoo Lal
Privy Council · 14 MIA 412
High Courts10 Jan 1872Dismissed
Umar Khan Vs Amirunnissa Begum
Calcutta High Court · (1872) 01 CAL CK 0005
High Courts08 Jan 1872
Ganeshlal and Another Vs Amir Khan
Calcutta High Court · (1872) 01 CAL CK 0002
High Courts22 Dec 1871
Ram Sahoy Sing Vs Pandit Sheo Prokash Misser
Calcutta High Court · (1871) 12 CAL CK 0002
High Courts22 Dec 1871
Baboo Shib Dutt Sing and Others Vs Mohan Ram Jha
Calcutta High Court · (1871) 12 CAL CK 0001