High Courts06 May 1872
Biswanath Chunder Vs S.M. Khantamani Dasi and Another
Calcutta High Court · (1872) 05 CAL CK 0001
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 61,153 of 61,203
Privy Council20 Apr 1872
Sivananantha Perumal Sethurayer Vs Ramalakshmi Ammal
Privy Council · (1872) 1 IndApp 1
High Courts17 Apr 1872
In Re: Mathuranath Chuckerbutty and Others
Calcutta High Court · (1872) 04 CAL CK 0001
High Courts12 Apr 1872
Hazari Mull Nahatta and Another Vs Sobagh Mull Duddha
Calcutta High Court · (1872) 04 CAL CK 0003
High Courts05 Apr 1872Allowed
Dwarkanath Bysak and Other Vs Mahenlranath Bysak
Calcutta High Court · (1872) 04 CAL CK 0004
High Courts15 Mar 1872
Dindayal Paramanik Vs Radhakishori Debi and Others
Calcutta High Court · (1872) 03 CAL CK 0004
Privy Council15 Mar 1872
Ramalakshmi Ammal Vs Sivanantha Perumal Sthurayar
Privy Council · (1872) 14 IndApp 570 : 14 MIA 570
Privy Council14 Mar 1872
The Government of Bombay Vs Desai Kullianrai Hakoomutrai
Privy Council · 14 MIA 551
High Courts12 Mar 1872
The Justices of The Peace for Calcutta Vs The Oriental Gas Company (Limited)
Calcutta High Court · (1872) 03 CAL CK 0008
High Courts12 Mar 1872
Kasinath Biswas and Others Vs Gangadhar Sirkar and Another
Calcutta High Court · (1872) 03 CAL CK 0003
High Courts08 Mar 1872
Baikantha Nath Sing and Others Vs Maharaja Dhiraj Mahatab Chand Bahadur, Zamindar and Others
Calcutta High Court · (1872) 03 CAL CK 0002
High Courts07 Mar 1872
Balaram Mullick and Another Vs E.R. Solano
Calcutta High Court · (1872) 03 CAL CK 0001
High Courts05 Mar 1872
Hari Mohan Bysak Vs Krishna Mohan Bysak and Another
Calcutta High Court · (1872) 03 CAL CK 0006
High Courts04 Mar 1872
Madan Mohan Biswas and Another Vs William Stalkart and Others
Calcutta High Court · (1872) 03 CAL CK 0007
High Courts22 Feb 1872Dismissed
Maharani Hiranath Kohr Vs Baboo Ram Narayan Sing
Calcutta High Court · (1872) 02 CAL CK 0007
High Courts21 Feb 1872
Carr and Others Vs Macfarlane and Others
Calcutta High Court · (1872) 02 CAL CK 0001
High Courts20 Feb 1872
Kunku Shaw and Another Vs Amjad Ali
Calcutta High Court · (1872) 02 CAL CK 0006
High Courts15 Feb 1872
Ramdular Misser and Another Vs Jhumack Lal Misser and Another
Calcutta High Court · (1872) 02 CAL CK 0010